High Courts22 Jan 2022Disposed Of
Bhagwan Kumar Mahto Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0073
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 2022
975 judgments · page 46 of 49
High Courts22 Jan 2022Dismissed
M/S Dwivedi And Sons Vs Bharat Petroleum Corporation Limited
Patna High Court · (2022) 01 PAT CK 0072
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 11, Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(4)Arbitration And Conciliation Act, 1996 — Section 19, 34, 34(1), 34(3), 34(5), 36
High Courts21 Jan 2022Disposed Of
Shweta Singh Vs State Bank Of India
Patna High Court · (2022) 01 PAT CK 0080
High Courts21 Jan 2022Disposed Of
Dharmendra Singh Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0071
Constitution Of India, 1950 — Article 14, 19(1)(g), 21
High Courts21 Jan 2022Disposed Of
Lal Mohan Saw Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0070
High Courts21 Jan 2022Disposed Of
Panchratni Devi Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0069
High Courts21 Jan 2022Disposed Of
Rizwan Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0068
Constitution Of India, 1950 — Article 226
High Courts20 Jan 2022Disposed Of
Vikash Kumar Vs Bank Of Baroda
Patna High Court · (2022) 01 PAT CK 0065
High Courts20 Jan 2022Disposed Of
Raj Kumar Singh Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0064
High Courts20 Jan 2022Disposed Of
Shailendra Kumar Singh Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0063
High Courts20 Jan 2022Disposed Of
Hani Khatoon Vs Union Of India
Patna High Court · (2022) 01 PAT CK 0062
High Courts20 Jan 2022Disposed Of
Shree Vishnu Vishal Paper Mills Pvt. Ltd Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0061
Bihar Value Added Tax Act, 2005 — Section 25, 39
High Courts19 Jan 2022Disposed Of
Sunita Kumari Vs Chief Regional Manager (T And M Retail) Bharat Petroleum Corporation Ltd.
Patna High Court · (2022) 01 PAT CK 0101
High Courts19 Jan 2022Disposed Of
Ajit Sharma @ Ajit Kumar Sharma Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0067
Bihar & Orissa Public Demands Recovery Act, 1914 — Section 7, 9
High Courts19 Jan 2022Disposed Of
Shiv Kumar Chanani Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0066
High Courts19 Jan 2022
Jagat Prasad Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0060
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)(ii)(C), 41(2), 42, 43, 44, 50, 52, 52A, 52(2), 52(3), 53, 57, 67Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 25
High Courts18 Jan 2022Disposed Of
M/S Softage Information Technology Limited Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0059
High Courts18 Jan 2022Disposed Of
Rubi Kumari Vs Union Of India
Patna High Court · (2022) 01 PAT CK 0058
High Courts18 Jan 2022Disposed Of
M/S Sarvshri Maa Mahthin Industrial Area Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0057
High Courts17 Jan 2022Disposed Of
Devendra Prasad Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0056