High Courts11 Jan 2022Disposed Of
Uaday Kumar Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0031
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 2022
975 judgments · page 48 of 49
High Courts10 Jan 2022Disposed Of
Suranjan Kumar Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0036
Constitution Of India, 1950 — Article 226
High Courts10 Jan 2022Disposed Of
Suresh Kumar Singh Vs State Election Commission (Panchayat)
Patna High Court · (2022) 01 PAT CK 0017
Constitution Of India, 1950 — Article 226Bihar Panchayat Raj Act, 2006 — Section 123
High Courts10 Jan 2022Disposed Of
Anil Kumar Vs Union Of India
Patna High Court · (2022) 01 PAT CK 0016
Constitution Of India, 1950 — Article 226
High Courts10 Jan 2022Disposed Of
Rajiv Ranjan Singh Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0015
Constitution Of India, 1950 — Article 226
High Courts10 Jan 2022Disposed Of
Aftab Alam Jauhar Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0014
Constitution Of India, 1950 — Article 226
High Courts07 Jan 2022Disposed Of
Shrinand Singh Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0029
Constitution Of India, 1950 — Article 226
High Courts07 Jan 2022Disposed Of
Prabhat Kumar Verma Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0028
Constitution Of India, 1950 — Article 226
High Courts07 Jan 2022Disposed Of
Sitaram Sahni Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0027
Constitution Of India, 1950 — Article 226
High Courts07 Jan 2022Disposed Of
Vijay Kumar Upadhyay Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0026
Constitution Of India, 1950 — Article 226
High Courts07 Jan 2022Disposed Of
Praveen Kumar Jha Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0025
Constitution Of India, 1950 — Article 226
High Courts07 Jan 2022Disposed Of
Manoranjan Mishra Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0024
Constitution Of India, 1950 — Article 226
High Courts06 Jan 2022Disposed Of
Priyadarshani Shahi Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0023
Constitution Of India, 1950 — Article 226
High Courts06 Jan 2022Disposed Of
Bipin Kumar Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0022
Constitution Of India, 1950 — Article 226
High Courts06 Jan 2022Disposed Of
Shiv Shankar Singh Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0021
Constitution Of India, 1950 — Article 226
High Courts06 Jan 2022Disposed Of
Nagendra Sharma Vs Union Of India
Patna High Court · (2022) 01 PAT CK 0020
Constitution Of India, 1950 — Article 226
High Courts06 Jan 2022Disposed Of
Pradip Kumar Choudhary Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0019
Constitution Of India, 1950 — Article 226Bihar Municipal Act, 2007 — Section 4, 5
High Courts06 Jan 2022Disposed Of
Md. Jamal Mansuri Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0018
Constitution Of India, 1950 — Article 14Bihar Chowkidr Cadre Rules, 2006 — Rule 5
High Courts05 Jan 2022Disposed Of
Anand Vaibhav Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0039
Constitution Of India, 1950 — Article 226
High Courts05 Jan 2022Disposed Of
M/S R.S.M. Supply And Contractor Firm Vs Union Of India
Patna High Court · (2022) 01 PAT CK 0038