High Courts07 Apr 2016Dismissed
Prabhat Kumar Vs The Hon''ble Chancellor, Universities of Bihar and Others
Patna High Court · (2016) 3 PLJR 219
Bihar State Universities Act, 1976 - Section 10
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 53 of 77
High Courts07 Apr 2016Dismissed
The Divisional Manager, Divisional Office Vs Sunaina Devi and Others
Patna High Court · (2016) 04 PAT CK 0045
Motor Vehicles Act, 1988 - Section 140, Section 145, Section 147(3), Section 149, Section 149(2), Section 149(2)(a), Section 170Penal Code, 1860 (IPC) - Section 279, Section 304A
High Courts07 Apr 2016Partly Allowed
Prabhakar Thakur Vs Sitaram Thakur and Others
Patna High Court · (2016) 04 PAT CK 0036
High Courts07 Apr 2016Allowed
Dr. Seema Kumari Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 190
Criminal Procedure Code, 1973 (CrPC) - Section 197
High Courts06 Apr 2016Dismissed
Anil Kumar Sharma Vs State of Bihar
Patna High Court · (2016) 3 PLJR 988
Constitution of India, 1950 — Article 226
High Courts06 Apr 2016Dismissed
Commissioner of Income Tax (Central), Patna Vs Satish Kumar Keshri, Proprietor
Patna High Court · (2016) 387 ITR 447
Income Tax Act, 1961 — Section 263
High Courts06 Apr 2016Disposed Off
Ms. Reliance Industries Ltd Vs Smt. Nilu Rai
Patna High Court · (2016) 2 BBCJ 131 : (2016) 2 BLJud 264 : (2016) 3 PLJR 788
Arbitration and Conciliation Act, 1996 — Section 8
High Courts06 Apr 2016Allowed
Sk Reyaz and Others Vs State of Bihar
Patna High Court · (2016) 3 DMC 298 : (2016) 2 ECrC 724 : (2017) 2 PLJR 423
Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 304B, Section 34
High Courts06 Apr 2016Dismissed
State of Bihar Vs Ashok Kumar Singh
Patna High Court · (2016) 2 BBCJ 489 : (2016) 3 PLJR 16
High Courts06 Apr 2016Dismissed
Diwan Firoj Khan Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 465 : (2016) 3 PLJR 108
High Courts06 Apr 2016Dismissed
Dr. Krishna Mohan Singh Vs State of Bihar
Patna High Court · (2016) 3 PLJR 172
High Courts06 Apr 2016Dismissed
Dr. Govind Prasad Srivastava Vs State of Bihar
Patna High Court · (2016) 3 PLJR 346
Constitution of India, 1950 - Article 226
High Courts06 Apr 2016Partly Allowed
Chandan Rai and Others Vs The State of Bihar
Patna High Court · (2016) 04 PAT CK 0038
Arms Act, 1959 - Section 27(1)Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 148, Section 161, Section 304Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307
High Courts06 Apr 2016Partly Allowed
Anil Kumar Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2016) 04 PAT CK 0027
High Courts05 Apr 2016Allowed
Juweda Khatoon Vs Union of India
Patna High Court · (2017) AAC 505 : (2017) ACJ 1351 : (2016) 3 BLJud 206 : (2016) 3 CivilLJ 772 : (2016) 2 TAC 790
Railways Act, 1989 - Section 123(c)(2), Section 124, A(b)(c)
High Courts05 Apr 2016Dismissed
Branch Manager, New India Assurance Company Ltd. Vs Baby Devi
Patna High Court · (2016) 2 BLJud 305 : (2016) 3 PLJR 916
Motor Vehicles Act, 1988 — Section 140
High Courts05 Apr 2016Allowed
Mithilesh Kumar Singh Vs The State of Biharand Others
Patna High Court · (2016) 2 PLJR 572
Bihar Lokayukta Act, 2011 - Section 16, Section 2, Section 2(i), Section 3, Section 3(1), Section 3(2), Section 4, Section 4(1), Section 4(1)(d), Section 4(2), Section 4(3), Section 4(7)(d), Section 4(8), Section 59, Section 7, Section 7(1), Section 7
High Courts05 Apr 2016Dismissed
Rama Shankar Tiwari Vs Sneh Lata Pandey
Patna High Court · (2016) 163 AIC 714 : (2016) 2 BBCJ 129
Succession Act, 1925 - Section 263, 299
High Courts05 Apr 2016Allowed
Arvind Kumar Thakur Vs Union of India
Patna High Court · (2016) 168 AIC 543 : (2016) 3 PLJR 453
National Highways Fee (Determination of Rates and Collection) Rules, 2008 - Rule 2(ba), 3
High Courts05 Apr 2016Dismissed
Shahzad Kalam Vs State of Bihar and Others
Patna High Court · (2016) 2 ECrC 732
Criminal Procedure Code, 1973 (CrPC) — Section 482