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Patna High Court judgments, 2016

1,525 judgments · page 54 of 77

High Courts05 Apr 2016Allowed

Birbal Murmu Vs The State of Bihar and Others

Patna High Court · (2016) 3 ECrC 1

Arms Act, 1959 - Section 27Constitution of India, 1950 - Article 226, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 167, Section 167(2), Section 167(2)(a)(ii), Section 173(2), Section 207, Section 209, Section 362, Sectio
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High Courts05 Apr 2016Dismissed

Rajani Kumar Verma Vs Estate of Bhattu Mahto and Others

Patna High Court · (2016) 04 PAT CK 0028

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Evidence Act, 1872 - Section 45, Section 47, Section 63, Section 67, Section 68Succession Act, 1925 - Section 235, Section 263, Section 263(a), Section 263(c), Section 276, Section
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High Courts04 Apr 2016Dismissed

Madhu Sudan Bhagat Vs The State of Bihar and Others

Patna High Court · (2016) 2 ECrC 741

Arms Act, 1959 - Section 27Constitution of India, 1950 - Article 21, Article 226, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 195, Section 195(1)(b)(ii), Section 340, Section 341
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