High Courts01 Apr 2016Dismissed
Kishan Seva Cold Storage Pvt. Limited and Others Vs The Bihar State Electricity Board and Others
Patna High Court · (2016) 04 PAT CK 0031
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 55 of 77
High Courts01 Apr 2016Dismissed
The Rajendra Agriculture University Vs Subhash Chandra
Patna High Court · (2017) 2 PLJR 508
High Courts01 Apr 2016Disposed Off
Pyare Bind Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 504
Forest Act, 1927 - Section 68
High Courts31 Mar 2016Allowed
Rajnandan Prasad Rabidas Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 245 : (2016) 3 BBCJ 242 : (2016) 4 PLJR 31
Constitution of India, 1950 — Article 226
High Courts31 Mar 2016Allowed
Ram Suresh Ram Vs Union of India
Patna High Court · (2016) 3 BBCJ 334 : (2016) 336 ELT 272 : (2016) 4 PLJR 62
High Courts31 Mar 2016Dismissed
Shailendra Kumar Choudhary Vs Union of India
Patna High Court · (2016) 3 PLJR 890
Constitution of India, 1950 — Article 226
High Courts31 Mar 2016Allowed
Dhani Lal Sah Vs State of Bihar
Patna High Court · (2016) 4 PLJR 231
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts31 Mar 2016Allowed
Ganesh Singh Vs Om Trijug Narayan Singh and Others
Patna High Court · (2016) 03 PAT CK 0045
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 47, Section 113, Section 114Criminal Procedure Code, 1973 (CrPC) - Section 340Evidence Act, 1872 - Section 69
High Courts31 Mar 2016Allowed
Saba Praveen Vs The State of Bihar and Others
Patna High Court · (2016) 03 PAT CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 482Hindu Marriage Act, 1955 - Section 18, Section 5, Section 5(iii)Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 17, Section 4
High Courts31 Mar 2016Allowed
Ganesh Singh @ Janesh Singh Vs Om Trijug Narayan Singh @ Triyug Narayan Singh
Patna High Court · (2016) 2 BBCJ 154
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Section 114Hindu Succession Act, 1956 - Section 281
High Courts30 Mar 2016Disposed Off
Md. Gayasuddin Vs State of Bihar
Patna High Court · (2017) 1 RCRCriminal 648
Criminal Procedure Code, 1973 (CrPC) - Section 438, Section 439
High Courts30 Mar 2016Dismissed
Rajendra Prasad Sah Vs State of Bihar
Patna High Court · (2016) 2 BLJud 227 : (2016) 3 PLJR 212
Bihar Service Code, 1952 - Rule 74
High Courts30 Mar 2016Dismissed
Dr. Hari Govind Prasad Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 479 : (2016) 3 PLJR 93
High Courts30 Mar 2016Dismissed
State of Bihar Vs Lakshman Yadav
Patna High Court · (2016) 2 BBCJ 492 : (2016) 3 PLJR 110
High Courts30 Mar 2016Allowed
Tuntun Sahni Vs State of Bihar
Patna High Court · (2016) 164 AIC 494 : (2016) 2 BLJud 235
High Courts30 Mar 2016Allowed
Vinay Prakash Vs The Bank of India and Others
Patna High Court · (2016) 03 PAT CK 0062
Industrial Disputes Act, 1947 - Section 17B, Section 25 (F), Section 25F, Section 25-F
High Courts30 Mar 2016Dismissed
Nawal Prakash Deepak Vs The Union of India and Others
Patna High Court · (2016) 03 PAT CK 0046
Criminal Procedure Code, 1973 (CrPC) - Section 161
High Courts30 Mar 2016Dismissed
Padmalata Thakur Nee Sharma Vs The Patna University and Others
Patna High Court · (2016) 03 PAT CK 0044
High Courts30 Mar 2016Disposed Off
State of Bihar Vs Narmdeshwar Sharma
Patna High Court · (2017) 1 PLJR 252
Bihar Pension Rules, 1950 - Rule 43(b)