High Courts13 Apr 2016Dismissed
Kamran Rahmani Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 483 : (2016) 3 PLJR 14
Bihar Saw Mills (Regulation) Act, 1990 - Section 7(5)Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 51 of 77
High Courts13 Apr 2016Allowed
Akhilesh Seth and Others Vs The State of Bihar
Patna High Court · (2016) 04 PAT CK 0052
Evidence Act, 1872 - Section 145Penal Code, 1860 (IPC) - Section 201, Section 304B, Section 304-B, Section 34, Section 498A
High Courts13 Apr 2016Disposed Off
Raj Kishore Prasad Jaiswal Vs State of Bihar
Patna High Court · (2016) 3 BLJud 185
Contempt of Courts Act, 1971 - Section 11, Section 12
High Courts12 Apr 2016Disposed Off
Raj Kishore Vs Union of India
Patna High Court · (2016) 3 BBCJ 338 : (2016) 4 PLJR 88
Constitution of India, 1950 — Article 226
High Courts12 Apr 2016Dismissed
Ayodhya Nath Shukla Vs State of Bihar
Patna High Court · (2016) 3 PLJR 710
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 9(7)
High Courts12 Apr 2016Allowed
Ranju Kumari Vs State of Bihar
Patna High Court · (2016) 3 PLJR 206
Constitution of India, 1950 - Article 226
High Courts12 Apr 2016Disposed Off
Sanjay Kumar Vs Life Insurance Corporation of India
Patna High Court · (2016) 3 PLJR 170
Constitution of India, 1950 - Article 226
High Courts12 Apr 2016Dismissed
State of Bihar Vs Md. Sadique Zafar
Patna High Court · (2016) 3 PLJR 11
Bihar Transport (Enforcement Wing) Cadre Rules, 2003 - Rule 24(b), 3, 4
High Courts12 Apr 2016Allowed
Ram Babu Das Vs State of Bihar
Patna High Court · (2016) 3 PLJR 210
Constitution of India, 1950 - Article 226
High Courts12 Apr 2016Disposed off
Ramdeo Sah Vs State of Bihar and Others
Patna High Court · (2016) 2 ECrC 740
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts12 Apr 2016Dismissed
Divisional Manager, National Insurance Company Ltd. Vs Mazda Khatoon and Others
Patna High Court · (2016) 04 PAT CK 0051
Motor Vehicles Act, 1988 - Section 140, Section 149(2), Section 170, Section 170(b), Section 173, Section 2(14)
High Courts12 Apr 2016Allowed
Sushila Devi Vs Kanhaiya Prasad
Patna High Court · (2016) 04 PAT CK 0040
Contract Act, 1872 - Section 23Evidence Act, 1872 - Section 115Registration Act, 1908 - Section 17, Section 17 (2), Section 17 (2) (vi), Section 17 (i) (b), Section 17 (vi), Section 17(2), Section 17(i)(b), Section 49
High Courts12 Apr 2016Dismissed
Divisional Manager, National Insurance Company Ltd Vs Mazda Khatoon
Patna High Court · (2016) 3 BLJud 214
Motor Vehicles Act, 1988 - Section 173
High Courts11 Apr 2016Disposed Off
Gorakh Prasad Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 255 : (2016) 4 PLJR 11
Constitution of India, 1950 — Article 226
High Courts11 Apr 2016Disposed Off
Digvijay Narayan Singh Vs Union of India
Patna High Court · (2016) 3 PLJR 207
Constitution of India, 1950 - Article 226
High Courts11 Apr 2016Allowed
Sishir Sinha Vs State of Bihar
Patna High Court · (2016) 3 PLJR 193
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 35Constitution of India, 1950 - Article 226
High Courts11 Apr 2016Allowed
Kamla Devi Vs Punyadeo Sharma
Patna High Court · (2016) 3 PLJR 370
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)
High Courts11 Apr 2016Allowed
Shahda Parween Vs State of Bihar
Patna High Court · (2016) 3 PLJR 337
Constitution of India, 1950 - Article 226
High Courts11 Apr 2016Allowed
Chandrika Singh Vs Ram Pukar Singh
Patna High Court · (2016) 2 BBCJ 450 : (2016) 3 BLJud 341
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17