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Patna High Court judgments, 2016

1,525 judgments · page 14 of 77

High Courts20 Sept 2016Allowed

Shiv Kumar Prasad Vs State of Bihar

Patna High Court · (2017) 1 PCCR 102 : (2016) 4 PLJR 682

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, Section 379, Section 385
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High Courts20 Sept 2016Disposed Off

M/s. Bharat Int Udyog Vs State of Bihar

Patna High Court · (2016) 4 PLJR 681

Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale Therein Act, 1993 - Section 8Bihar Value Added Tax Act, 2005 - Section 28(1)Constitution of India, 1950 - Article 226
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High Courts20 Sept 2016Allowed

Arif @ Md. Arif Anwar Vs State of Bihar

Patna High Court · (2017) 1 ECrC 146

Penal Code, 1860 (IPC) - Section 147, Section 148, Section 307, Section 323, Section 341, Section 354, Section 504, Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(l)(x)
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High Courts20 Sept 2016Dismissed

Suresh Kora Vs State of Bihar

Patna High Court · (2016) 3 BBCJ 491 : (2016) 4 BLJud 337 : (2017) 1 ECrC 151 : (2017) 1 PLJR 96

Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 332, Section 333, Section 353Unlawful Activities (Prevention) Act, 1967 - Section 16, Section 18, Section 19, Section 20, Section 23
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