High Courts06 Oct 2016Dismissed
Pramod Kumar Singh Vs Union of India
Patna High Court · (2017) 1 BBCJ 124 : (2016) 4 PLJR 940
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 12 of 77
High Courts06 Oct 2016Dismissed
Arjun Rai Vs State of Bihar
Patna High Court · (2016) 4 Crimes 275
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 365, 366A
High Courts06 Oct 2016Allowed
Kamlesh Dubey Vs State of Bihar
Patna High Court · (2016) 4 Crimes 274
Criminal Procedure Code, 1973 (CrPC) — Section 439Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14 A(2)
High Courts06 Oct 2016Allowed
Ram Sagar Rai Vs State of Bihar
Patna High Court · (2017) 1 PLJR 219
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)
High Courts06 Oct 2016Dismissed
Birendra Tiwary, son of Sri Srinath Tiwary Vs Vindhyawasini Devi, wife of late Rajeshwar Singh
Patna High Court · (2017) 169 AIC 347 : (2017) 1 BLJud 57
High Courts06 Oct 2016Dismissed
Rajiv Roshan Vs Sarika
Patna High Court · (2017) 1 DMC 326 : (2017) 1 PLJR 98
Hindu Marriage Act, 1955 - Section 25
High Courts05 Oct 2016Dismissed
Indrajit Chaudhary Vs State of Bihar
Patna High Court · (2016) 168 AIC 787 : (2016) 4 BLJud 373 : (2017) 1 ECrC 65
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 307, Section 323, Section 324, Section 341, Section 342, Section 379, Section 504
High Courts05 Oct 2016Dismissed
Bhagmani Devi Vs State of Bihar
Patna High Court · (2016) 168 AIC 779 : (2017) 1 BLJud 102 : (2017) 1 ECrC 72
Penal Code, 1860 (IPC) - Section 120(B), Section 201, Section 302, Section 304B, Section 34
High Courts05 Oct 2016Dismissed
Kanchan Kumar Vs State of Bihar
Patna High Court · (2017) 1 BLJud 49 : (2017) 1 PLJR 245
Criminal Procedure Code, 1973 (CrPC) - Section 239
High Courts05 Oct 2016Dismissed
Satyendra Kumar Sinha Vs State of Bihar
Patna High Court · (2017) 1 BLJud 25 : (2017) 1 PLJR 416
High Courts05 Oct 2016Allowed
Md. Helaluddin Vs State of Bihar
Patna High Court · (2016) 4 PLJR 1135
Criminal Procedure Code, 1973 (CrPC) - Section 397Penal Code, 1860 (IPC) - Section 323, Section 324
High Courts05 Oct 2016Allowed
Mayanand Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 165
Constitution of India, 1950 - Article 226
High Courts05 Oct 2016Allowed
Balmiki Prasad Singh Vs Tarun Kumar
Patna High Court · (2017) 1 PLJR 42
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4 (2), Order 6 Rule 17
High Courts04 Oct 2016Allowed
Ramesh Chandra Gupta Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 102 : (2016) 4 PLJR 829
Criminal Procedure Code, 1973 (CrPC) - Section 210, Section 300
High Courts04 Oct 2016Dismissed
Harak Nath Yadav Vs Mosmat Meena Devi
Patna High Court · (2016) 168 AIC 771 : (2017) AIR(Patna) 44 : (2016) 4 BLJud 291 : (2016) 4 PLJR 705
Specific Relief Act, 1963 - Section 34, Section 38
High Courts04 Oct 2016Dismissed
Ujjain Engicon India Pvt. Ltd. Vs State of Bihar
Patna High Court · (2017) 1 PLJR 419
Bihar Value Added Tax Act, 2005 - Rule 22, Section 26General Clauses Act, 1897 - Section 27
High Courts04 Oct 2016Dismissed
Nitya Nand Jha Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 783
High Courts04 Oct 2016Allowed
Yogendra Kumar Rai Vs State of Bihar
Patna High Court · (2016) 4 BLJud 313
Constitution of India, 1950 - Article 226