High Courts20 Oct 2016Partly Allowed
Anita Kumari Vs State of Bihar
Patna High Court · (2016) 4 BLJud 308 : (2016) 4 PLJR 1036
Bihar Panchayat Elementary Teachers (Employment and Service Conditions) Rules, 2006 - Rule 18
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 11 of 77
High Courts20 Oct 2016Dismissed
Nav Tej Thakur Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 185
Arms Act, 1959 - Section 25(1-B), Section 26
High Courts20 Oct 2016Allowed
A.B. Grain Spirits Pvt. Ltd. Vs Bihar Urban Infrastructure Development Corporation Ltd.
Patna High Court · (2017) 1 PLJR 147
Arbitration and Conciliation Act, 1996 - Section 11(5), Section 11(6)Bihar Public Works Contracts Disputes Arbitration Tribunal Act, 2008 - Section 2(b), Section 2(k), Section 22, Section 9
High Courts20 Oct 2016Allowed
Awadhesh Kumar Sinha Vs State of Bihar
Patna High Court · (2017) 1 ECrC 182
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 323, Section 34, Section 341, Section 379, Section 504, Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Se
High Courts20 Oct 2016Disposed Off
SDB - SPS (JV), a Joint Venture between Som Datt Builders Private Limited Vs Bihar Rajya Pul Nirman Nigam Ltd.
Patna High Court · (2017) 1 BBCJ 174
Arbitration and Conciliation Act, 1996 - Section 11
High Courts19 Oct 2016Allowed
High Court of Judicature at Patna Vs Suresh Pandey
Patna High Court · (2016) LIC 4661
Constitution of India, 1950 - Article 229
High Courts19 Oct 2016Dismissed
Bibi Hanufa @ Satani Vs Khalilur Rehman @ Tetna
Patna High Court · (2017) AIRCC 1064
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 2(b)
High Courts19 Oct 2016Allowed
Rajnandan Singh S/o Badri Singh Vs State of Bihar
Patna High Court · (2017) 169 AIC 351 : (2017) 1 BLJud 167 : (2017) CriLJ 56
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323
High Courts19 Oct 2016Allowed
Parveen Amanullah Vs State of Bihar
Patna High Court · (2017) 1 ECrC 21
Criminal Procedure Code, 1973 (CrPC) - Section 195(1)(a)(iii), Section 482Penal Code, 1860 (IPC) - Section 188
High Courts19 Oct 2016Dismissed
Anil Singh Vs State of Bihar
Patna High Court · (2017) 1 ECrC 192
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 144
High Courts18 Oct 2016Disposed Off
State Bank of India Vs Union of India
Patna High Court · (2017) 152 FLR 1000 : (2017) 1 LLJ 15
High Courts18 Oct 2016Dismissed
Satrughan Pandey Vs Awadhesh Pandey
Patna High Court · (2016) 4 PLJR 698
Hindu Succession Act, 1956 - Section 14Hindu Womens Right to Property Act, 1937 - Section 4
High Courts18 Oct 2016Allowed
Shivanand Vs Development Commissioner-Cum-Chairman of Board of Director, BSBCC Ltd.
Patna High Court · (2017) 1 PLJR 358
High Courts18 Oct 2016Dismissed
Bibha Devi Vs State Election Commission (Panchayat)
Patna High Court · (2017) 1 PLJR 225
Constitution of India, 1950 - Article 226, Article 243 O, Article 243O(b), Article 329
High Courts18 Oct 2016Allowed
Hari Bans Yadav @ Haribans Yadav Vs State of Bihar
Patna High Court · (2017) 1 ECrC 195
Criminal Procedure Code, 1973 (CrPC) - Section 167(2)(a)(ii), Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 22
High Courts18 Oct 2016Dismissed
Shintu Yadav Vs The State of Bihar through District Magistrate, Gaya.
Patna High Court · (2017) 1 ECrC 203 : (2017) 1 PLJR 363
Constitution of India, 1950 - Article 226, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 167, Section 173, Section 309(2)Penal Code, 1860 (IPC) - Section 201, Section 304-B, Section 34
High Courts18 Oct 2016Dismissed
Bhagawati Prasad Singh @ Sudhir Kumar Singh Vs State of Bihar
Patna High Court · (2017) 1 ECrC 187
Penal Code, 1860 (IPC) - Section 201, Section 304B, Section 34
High Courts18 Oct 2016Dismissed
Rajiv Singh Vs State of Bihar
Patna High Court · (2017) 1 DMC 361 : (2017) 1 ECrC 217
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 167(2), Section 167(2), Section 173(2), Section 173(2)(i), Section 309Penal Code, 1860 (IPC) - Section 302, Section 323, Section 328, Section 34,
High Courts18 Oct 2016Disposed Off
Dinesh Singh Vs Union of India
Patna High Court · (2017) 346 ELT 542
High Courts17 Oct 2016Dismissed
Bachcha Singh Vs State of Bihar
Patna High Court · (2017) 1 ECrC 75
Penal Code, 1860 (IPC) - Section 323Probation of Offenders Act, 1958 - Section 3