High Courts04 Oct 2016Dismissed
Sushila Devi Vs State of Bihar
Patna High Court · (2017) 169 AIC 344 : (2016) 4 BLJud 324 : (2017) 1 ECrC 62
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 13 of 77
High Courts04 Oct 2016Disposed Off
Vivek Ranjan Vs The State of Bihar
Patna High Court · (2017) 1 PCCR 496 : (2017) 1 PLJR 50
Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts03 Oct 2016Disposed Off
Govind Tiwari Vs State of Bihar
Patna High Court · (2017) 1 LLJ 44
Constitution of India, 1950 - Article 226
High Courts03 Oct 2016Dismissed
Rajeev Kumar Singh Vs State of Bihar
Patna High Court · (2016) 168 AIC 782 : (2016) 4 BLJud 301 : (2017) CriLJ 1219 : (2016) 4 Crimes 276 : (2017) 1 ECrC 67 : (2017) 1 PLJR 353
Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34
High Courts03 Oct 2016Allowed
Anil Bhuiya Vs State of Bihar
Patna High Court · (2017) 1 ECrC 77
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12
High Courts30 Sept 2016Allowed
Confederation of Indian Alcoholic Beverage Companies Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 404 : (2016) 4 BLJud 123 : (2016) 4 PLJR 369
Bihar and Orissa Excise Act, 1915 — Section 19
High Courts30 Sept 2016Allowed
M/s. Samrat Laboratories Vs State of Bihar
Patna High Court · (2016) 4 PLJR 714
Bihar and Orissa Excise Act, 1915 - Section 2Constitution of India, 1950 - Article 226
High Courts30 Sept 2016Disposed Off
Rajballav Prasad Vs State of Bihar
Patna High Court · (2016) 4 BLJud 351
Criminal Procedure Code, 1973 (CrPC) - Section 439Immoral Traffic (Prevention) Act, 1956 - Section 4, Section 5, Section 6Penal Code, 1860 (IPC) - Section 120B, Section 212, Section 366A, Section 370, Section 370A, Section 376, Secti
High Courts30 Sept 2016Allowed
Ram Sumir Sharma Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 398 : (2016) 4 BLJud 259 : (2017) 1 ECrC 130 : (2016) 4 PLJR 434
Bihar and Orissa Excise Act, 1915 — Section 68 G
High Courts30 Sept 2016Disposed Off
Binod Thakur @ Tuntun Thakur Vs State of Bihar through S.P. East Champaran
Patna High Court · (2016) 3 BBCJ 493 : (2017) 1 BLJud 9 : (2017) 1 Crimes 247 : (2017) 1 ECrC 137 : (2017) 1 PLJR 36
Criminal Procedure Code, 1973 (CrPC) - Section 195, Section 340
High Courts30 Sept 2016Dismissed
Amar Sinha Vs Bar Council of India
Patna High Court · (2017) AIR(Patna) 18
Advocates Act, 1961 - Section 30, Section 49Certificate and Place of Practise (Verification) Rules, 2015 - Rule 5(a)
High Courts29 Sept 2016Dismissed
Devendra Singh Vs State of Bihar
Patna High Court · (2017) 1 BLJud 95
Criminal Procedure Code, 1973 (CrPC) - Section 239
High Courts28 Sept 2016Allowed
Laxmi Devi, wife of Late Kapildeo Prasad Sahu Resident of Village And P.O. Sahu Parbata, P.S. Parbata, District-Bhagalpur - Petitioner @HASH State of Bihar through Collector, Bhagalpur
Patna High Court · (2016) 167 AIC 621 : (2016) 3 BBCJ 474 : (2017) 1 BLJud 91 : (2017) 1 PLJR 602
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 226
High Courts28 Sept 2016Allowed
Arun Kumar Pillai Vs State of Bihar
Patna High Court · (2016) 4 PLJR 675
Constitution of India, 1950 - Article 19(1)(g), Article 226
High Courts28 Sept 2016Dismissed
Lalkishore Singh Vs State of Bihar
Patna High Court · (2017) 1 ECrC 136
Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 420
High Courts28 Sept 2016Dismissed
Ramjee Chaudhary Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 67
High Courts27 Sept 2016Dismissed
Dr. Ram Yash Ram Vs The State of Bihar, Cabinet
Patna High Court · (2016) 3 BBCJ 503 : (2016) 4 BLJud 311
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 409, Section 465, Section 467, Section 468, Section 471, Section 477APrevention of Corruption Act, 1988 - Section 13, Section 13(1)(d), S
High Courts27 Sept 2016Disposed Off
Commissioner of Customs (Preventive) Vs Nirmala Mitra
Patna High Court · (2017) 346 ELT 254
High Courts26 Sept 2016Allowed
Abhay Kumar Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 125 : (2016) 4 PLJR 941
Criminal Procedure Code, 1973 (CrPC) - Section 468(2)(c), Section 482
High Courts26 Sept 2016Allowed
Priyanka Devi Vs Kaushal Kishor Gautam
Patna High Court · (2017) 172 AIC 411 : (2017) 1 BBCJ 76 : (2017) 1 CivilLJ 553 : (2016) 4 PLJR 925
Hindu Marriage Act, 1955 - Section 24