High Courts15 Sept 2016Dismissed
Bam Shankar Yadav Vs State of Bihar
Patna High Court · (2016) 4 PLJR 361
Bihar Panchayat Raj Act, 2006 — Section 11
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 16 of 77
High Courts14 Sept 2016Dismissed
Suman Thakur @ Mritunjay Suman Vs State of Bihar
Patna High Court · (2016) 4 BLJud 266 : (2016) CriLJ 4970 : (2016) 4 PLJR 300
Criminal Procedure Code, 1973 (CrPC) — Section 4, 439, 5Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 14(2), 14A(1), 18
High Courts14 Sept 2016Dismissed
Manish Kumar Upadhaya Vs The Bihar School Examination Board
Patna High Court · (2017) 1 PLJR 832
High Courts14 Sept 2016Dismissed
Anwari Bibi Vs Khairatan Bibi
Patna High Court · (2017) 1 PLJR 223
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11 (d)
High Courts14 Sept 2016Dismissed
Ravi Kant Jha Vs State of Bihar
Patna High Court · (2016) 4 PLJR 997
High Courts14 Sept 2016Allowed
Uma Shankar Sah Vs Sushila Devi
Patna High Court · (2017) AIRCC 465 : (2017) 2 CivCC 128 : (2017) 1 PLJR 180
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts09 Sept 2016Allowed
Kamleshwar Pd. Verma son of late Hari Lal Verma, residing in Raj Bhawan Campus, Patna - Petitioner @HASH The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna
Patna High Court · (2016) LIC 4234
High Courts09 Sept 2016Allowed
Ram Chandra Jha son of Late Surendra Narayan Jha Resident of Village - Nawada, P.S. - Bahera, District - Darbhanga. Formerly posted as Sub Post Master, Nehra, Sub-Post Office - Nehra, District - Darbhanga - Petitioner @HASH The State of Bihar - Opposite P
Patna High Court · (2016) 4 ECrC 511 : (2017) 1 PCCR 199 : (2016) 4 PLJR 512
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 409, Section 420
High Courts09 Sept 2016Dismissed
Anil Kumar, S/O Late Lok Nath Singh, R/O Village-Bhusala Danapur, Post Office - Mubarakpur, P.S.-Phulwarisharif, District-Patna - Petitioner @HASH The Union of India through the Secretary, Information and Broadcasting, New Delhi
Patna High Court · (2017) 152 FLR 391 : (2016) 4 LLJ 506
Industrial Disputes Act, 1947 - Section 10(1)(d), Section 25B, Section 25F
High Courts09 Sept 2016Dismissed
Rabindra Singh Vs State of Bihar
Patna High Court · (2016) 4 PLJR 840
Bihar Value Added Tax Act, 2005 - Section 9(12), Section 9(7)
High Courts09 Sept 2016Dismissed
Sri Dhananjay Singh Vs State of Bihar
Patna High Court · (2016) 4 PLJR 645
Bihar Minor Mineral Concession Rules, 1972 - Rule 52(5)Constitution of India, 1950 - Article 226
High Courts09 Sept 2016Disposed Off
Uday Shanker Prasad Vs State of Bihar
Patna High Court · (2016) 4 PLJR 629
Constitution of India, 1950 - Article 226
High Courts08 Sept 2016Disposed Off
Bikki Rajpal, son of Sri Maheshwar Rajpal, resident of muhalla - Urdu Bazar, P.S. - Tatarpur, District - Bhagalpur - Appellant @HASH The State of Bihar
Patna High Court · (2016) 4 ECrC 513 : (2017) 2 PCCR 115
Arms Act, 1959 - Section 25(1-B)(a), Section 26Criminal Procedure Code, 1973 (CrPC) - Section 398(2)
High Courts08 Sept 2016Disposed Off
Abhimanyu Kumar Singh Vs State of Bihar
Patna High Court · (2016) 4 PLJR 827
High Courts08 Sept 2016Dismissed
Nagdu Gond Vs Most. Ramsundari Devi
Patna High Court · (2017) 1 PLJR 939
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34
High Courts08 Sept 2016Disposed Off
Shri Ram Kumar Singh Vs State of Bihar
Patna High Court · (2017) AIRCC 702
Transfer of Property Act, 1882 - Section 5
High Courts08 Sept 2016Disposed Off
Mostakin Khatoon Vs State of Bihar
Patna High Court · (2017) 1 PCCR 238 : (2016) 4 PLJR 519
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 320, Section 420, Section 467, Section 468, Section 498
High Courts08 Sept 2016Allowed
Nandjee Mehta Vs State of Bihar
Patna High Court · (2017) 1 BLJud 62 : (2017) 1 PLJR 753
Constitution of India, 1950 - Article 226
High Courts08 Sept 2016Allowed
M/s. J.M.D. Alloys Limited Vs The Bihar State Electricity Board
Patna High Court · (2017) AIRCC 482
Civil Procedure Code, 1908 (CPC) - Section 114
High Courts08 Sept 2016Dismissed
Upendra Kumar Ray Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 109
Contempt of Courts Act, 1971 - Section 19