High Courts06 Sept 2016Dismissed
Anil Kumar Jha Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 23
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 18 of 77
High Courts06 Sept 2016Disposed Off
Sulochana Ravi @ Sulochana Devi Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 28
Bihar Municipal Elementary Teachers (Employment and Service Conditions) Rules, 2006 - Rule 9
High Courts05 Sept 2016Disposed Off
M/s Shiv Shakti Enterprises a proprietorship firm having its place of business at Rajiv Chowk, Line Bazar Road, Purnea, through its proprietor Shri Kumar Chandragupt, son of Shri Y.N. Gupt, R/o Kumar Auto Spring, Sudin Chowk, Tatma Toli, P.S. Kahat, Distr
Patna High Court · (2017) ACD 67 : (2016) 167 AIC 615 : (2016) AIR(Patna) 181 : (2017) 1 BBCJ 3 : (2017) 1 BC 535 : (2017) 1 DRTC 593 : (2017) 1 DRTC 436 : (2016) 4 PLJR 797
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), Section 13(3-A)
High Courts05 Sept 2016Allowed
Amrendra Kumar Son of Mohan Singh Resident of Village - Narma P.S. Hathauri District - Muzaffarpur at Present Residing in Mohalla Sikandarpur Nala Road in The House of Sri Prabhat Kumar Advocate, P.S. Town District - Muzaffarpur - Petitioner @HASH The Sta
Patna High Court · (2017) ACD 127 : (2017) 1 BBCJ 103 : (2017) 1 BC 75 : (2017) 1 CivilLJ 550 : (2016) 4 ECrC 504 : (2017) 1 NIJ 340 : (2016) 2 NIJ 488 : (2017) 1 PCCR 313 : (2016) 4 PLJR 830
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142(b)
High Courts05 Sept 2016Allowed
Vijay Kumar Paswan S/O Late Biranchi Paswan Resident of Village-Dilawarpur, P.O. + P.S. Bihta, District-Patna at present residence of village Karimchauk, P.O. Bara, P.S. + Distt. Arwal - Petitioner @HASH The State of Bihar through its Commissioner-Cum-Sec
Patna High Court · (2017) LabLR 107 : (2016) 4 LLJ 300
Constitution of India, 1950 - Article 226
High Courts05 Sept 2016Allowed
Rupesh Kumar Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 95 : (2016) 4 PLJR 800
Bihar X-Ray Technician Cadre Rules, 2014 - Rule 6(1)
High Courts05 Sept 2016Allowed
Arti Jaiswal Vs Sri Pawan Chaudhary
Patna High Court · (2016) AIR(Patna) 200 : (2017) 1 CivCC 728 : (2017) 1 PLJR 132
Family Courts Act, 1984 - Section 18Hindu Marriage Act, 1955 - Section 11
High Courts05 Sept 2016Allowed
Dr. Viveka Nand Choudhary Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 408
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 269, Section 270, Section 336, Section 34
High Courts05 Sept 2016Allowed
Maheshwar Prasad Singh Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 26
Bihar Land Mutation Act, 2011 - Section 8
High Courts02 Sept 2016Allowed
Umesh Prasad Singh son of late Nirbhay Narain Singh, resident of village Ghoshi Tola, P.S. Kotwali, District Munger - Appellant @HASH The State of Bihar
Patna High Court · (2016) 4 ECrC 525 : (2017) 1 PCCR 286
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts01 Sept 2016Allowed
Satendra Singh @ Satyendra Singh, son of Shri Shyamdeo Singh, resident of Village Siswan, P.S. and District Nawadah - Petitioner @HASH State of Bihar - Opposite Party
Patna High Court · (2016) 3 BBCJ 340 : (2016) CriLJ 4613
Constitution of India, 1950 - Article 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 300
High Courts01 Sept 2016Allowed
Khwaja Gholam Rasul Vs The State of Bihar
Patna High Court · (2017) 1 BLJud 128
Bihar Pension Rules, 1950 - Rule 43(b)
High Courts01 Sept 2016Allowed
M/s Annapurna Hotels Vs State of Bihar
Patna High Court · (2016) 4 BLJud 327
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 7, Section 9Constitution of India, 1950 - Article 226
High Courts01 Sept 2016Allowed
Shatrughan Prasad Singh Vs Union of India
Patna High Court · (2016) 4 PLJR 1021
High Courts31 Aug 2016Disposed Off
Shree Shree Chandra Das Vs Balajee Singh
Patna High Court · (2017) 172 AIC 414 : (2016) 4 PLJR 950
Civil Procedure Code, 1908 (CPC) - Order 15 Rule 4
High Courts31 Aug 2016Dismissed
Mamta Kumari Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 417
High Courts31 Aug 2016Dismissed
Ramanuj Sharma, Vs State of Bihar
Patna High Court · (2017) 1 ECrC 124
Constitution of India, 1950 - Article 21
High Courts31 Aug 2016Allowed
Lal Babu Sahni Vs The State of Bihar
Patna High Court · (2016) 3 BBCJ 231
Penal Code, 1860 (IPC) - Section 302
High Courts31 Aug 2016Dismissed
Mohan Kumar Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 116
Constitution of India, 1950 - Article 226
High Courts31 Aug 2016Dismissed
Sheoji Prasad Gupta Vs Union of India
Patna High Court · (2017) 345 ELT 165