High Courts26 Mar 2015
Munmun Pandey Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 642
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 55 of 78
High Courts26 Mar 2015Allowed
Nasimul Hoda Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 246
High Courts26 Mar 2015Dismissed
Ravi Bhushan Sharma Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 912
Constitution of India, 1950 - Article 19, 19(1)(f), 226, 31(1), 32
High Courts26 Mar 2015
Bashishth Narayan Singh Vs Union of India and Others
Patna High Court · (2015) 2 PLJR 818
Border Security Force Act, 1968 - Section 11(2)Constitution of India, 1950 - Article 226
High Courts26 Mar 2015Allowed
Panchulal Mikhiya Vs State of Bihar
Patna High Court · (2015) CriLJ 3265
Criminal Procedure Code, 1973 (CrPC) - Section 228, 229, 313, 328, 329Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 302
High Courts26 Mar 2015Disposed off
Parmanand Maurya Vs State of Bihar and Others
Patna High Court · (2015) LabIC 2527
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5
High Courts26 Mar 2015Allowed
Namdhari Yadav and Others Vs State of Bihar
Patna High Court · (2015) 3 PLJR 235
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 144, 145Penal Code, 1860 (IPC) - Section 147, 148, 149, 302
High Courts26 Mar 2015Dismissed
Bishun Mukhiya and Others Vs State of Bihar
Patna High Court · (2015) 03 PAT CK 0039
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 217, 217(b), 311Penal Code, 1860 (IPC) - Section 120B, 302, 307, 34
High Courts26 Mar 2015Allowed
State of Bihar and Others Vs Vijay Singh and Others
Patna High Court · (2015) 03 PAT CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 302, 323, 34, 342
High Courts26 Mar 2015Dismissed
Aiman Kamal Vs The Medical Council of India and Others
Patna High Court · (2015) 03 PAT CK 0037
Indian Medical Council Act, 1956 - Section 13(4B)
High Courts25 Mar 2015Disposed Off
Ravi Sahani Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 519 : (2015) 2 BLJud 341
High Courts25 Mar 2015Dismissed
Phular Construction Company Pvt. Ltd. Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 448
High Courts25 Mar 2015Dismissed
Ravi Prakash "Babloo" and Others Vs The Jai Prakash University and Others
Patna High Court · (2015) 3 PLJR 893
Constitution of India, 1950 - Article 226
High Courts25 Mar 2015Disposed off
Nand Kishore Thakur and Others Vs State of Bihar
Patna High Court · (2015) 2 LLJ 409
Constitution of India, 1950 - Article 14
High Courts25 Mar 2015Allowed
Moni Devi and Others Vs State of Bihar
Patna High Court · (2015) 3 PLJR 361
Evidence Act, 1872 - Section 11Penal Code, 1860 (IPC) - Section 302, 34
High Courts25 Mar 2015Dismissed
Phular Construction Company Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0035
Arbitration and Conciliation Act, 1996 - Section 34Constitution of India, 1950 - Article 14, 226, 298, 299
High Courts25 Mar 2015Dismissed
Arun Kumar Sinha Vs Manjula Sinha
Patna High Court · (2015) 03 PAT CK 0034
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 125, 144Hindu Marriage Act, 1955 - Section 14, 21
High Courts24 Mar 2015
Nutan Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 524
Constitution of India, 1950 - Article 311
High Courts24 Mar 2015Dismissed
Paras Nath Rai Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 646
Constitution of India, 1950 - Article 226