High Courts19 Mar 2015Dismissed
Laxmi Rai Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 164 : (2015) 2 BLJud 250
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 57 of 78
High Courts19 Mar 2015Allowed
The State of Bihar and Others Vs Arvind Kumar Singh
Patna High Court · (2015) 3 PLJR 777
High Courts19 Mar 2015Dismissed
Narendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 528
Constitution of India, 1950 - Article 226
High Courts19 Mar 2015Allowed
Arjun Prasad Verma Vs The State of Bihar and Others
Patna High Court · (2015) LabIC 3092 : (2015) 3 PLJR 178
High Courts18 Mar 2015Allowed
Durgesh Kumar Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 163 : (2015) 2 BLJud 236
High Courts18 Mar 2015Dismissed
Rajiv Ranjan Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 165 : (2015) 2 BLJud 231
High Courts18 Mar 2015Allowed
Rama Kant Singh Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 240
Constitution of India, 1950 - Article 226
High Courts18 Mar 2015Dismissed
Meena Sahay Vs The Bihar State Bar Council and Others
Patna High Court · (2015) 3 PLJR 63
Advocates Act, 1961 - Section 26(1)Constitution of India, 1950 - Article 226
High Courts18 Mar 2015Allowed
Madan Mohan Singh Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 573
Criminal Procedure Code, 1973 (CrPC) - Section 144, 145
High Courts18 Mar 2015
State of Bihar and Others Vs Kailash Paswan and Others
Patna High Court · (2015) 2 PLJR 550
Criminal Procedure Code, 1973 (CrPC) - Section 313, 313(1)(b), 314, 342, 366Penal Code, 1860 (IPC) - Section 302, 34, 376
High Courts18 Mar 2015Dismissed
Abid and Others Vs State of Bihar
Patna High Court · (2015) 03 PAT CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts18 Mar 2015Dismissed
Nafisulwora and Others Vs State of Bihar and Others
Patna High Court · (2015) LabIC 2832
Constitution of India, 1950 - Article 226
High Courts18 Mar 2015Allowed
Oriental Insurance Company Ltd. Vs Sabita Kumari and Others
Patna High Court · (2015) 03 PAT CK 0023
Constitution of India, 1950 - Article 142Motor Vehicles Act, 1988 - Section 140, 149, 149(2)(a)(ii), 163-A, 165
High Courts18 Mar 2015Allowed
Archana Kumari Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0021
Constitution of India, 1950 - Article 141
High Courts18 Mar 2015Dismissed
Rajeev Ranjan and Others Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0020
Mahatma Gandhi National Rural Employment Guarantee Act, 2005 - Section 15
High Courts17 Mar 2015Dismissed
Bipin Bihari Upadhyaya Vs Shambhu Sharan Upadhayaya
Patna High Court · (2015) 2 BBCJ 157 : (2015) 2 BLJud 280
High Courts17 Mar 2015Allowed
Pramila Devi Vs Rambilash Seksaria
Patna High Court · (2015) 2 BBCJ 147 : (2015) 2 BLJud 251
High Courts17 Mar 2015Allowed
Ram Balak Choudhary Vs State of Bihar.
Patna High Court · (2015) 2 BBCJ 443
High Courts17 Mar 2015Allowed
Mohd. Phool Babu Vs State of Bihar
Patna High Court · (2015) 2 BLJud 214