High Courts17 Mar 2015Dismissed
Deep Narayan Paswan Vs State of Bihar
Patna High Court · (2015) 2 BLJud 215
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 58 of 78
High Courts17 Mar 2015Allowed
Quasim Ansari Vs The Union of India and Others
Patna High Court · (2015) 3 PLJR 242
High Courts17 Mar 2015Disposed off
Savitri Devi Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 576
High Courts17 Mar 2015Allowed
Doma Sah Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 546
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)Constitution of India, 1950 - Article 226
High Courts17 Mar 2015Dismissed
Bijay Kumar Sinha Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0022
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 107, 41Penal Code, 1860 (IPC) - Section 406, 420
High Courts17 Mar 2015Allowed
Sunila Devi Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0019
High Courts17 Mar 2015Allowed
Pramila Devi and Others Vs Rambilash Seksaria and Others
Patna High Court · (2015) 03 PAT CK 0018
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1)(b), 107
High Courts17 Mar 2015Dismissed
Bipin Bihari Upadhyaya Vs Shambhu Sharan Upadhayaya and Others
Patna High Court · (2015) 03 PAT CK 0017
High Courts16 Mar 2015Dismissed
Pradip Lamp Works Vs The State of Bihar and Others
Patna High Court · (2015) 147 FLR 148 : (2015) 3 PLJR 254
Constitution of India, 1950 - Article 21, 226Payment of Bonus Act, 1965 - Section 10, 19, 22, 33, 34(2)
High Courts13 Mar 2015Dismissed
Nageshwar Prasad Yadav Vs Union of India
Patna High Court · (2015) 2 BBCJ 240
High Courts13 Mar 2015Dismissed
Sanjeet Kumar and Others Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 202, 232, 235Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 323, 34, 341, 380, 498-A
High Courts13 Mar 2015Allowed
Suresh Singh Vs State of Bihar
Patna High Court · (2015) 03 PAT CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 302
High Courts13 Mar 2015
Rajeshwar Rai Vs State of Bihar
Patna High Court · (2015) 03 PAT CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 101, 106, 114Penal Code, 1860 (IPC) - Section 302, 34
High Courts12 Mar 2015Disposed Off
Municipal Commissioner of Katihar Municipality Vs R.B.H.M. Jute Mills
Patna High Court · (2015) 2 BBCJ 247
High Courts12 Mar 2015Disposed off
Brij Kumar Prasad Vs The Bihar State Electricity Board and Others
Patna High Court · (2015) 2 PLJR 827
Constitution of India, 1950 - Article 226
High Courts12 Mar 2015Dismissed
Bihar Judicial Services Association Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 452
Constitution of India, 1950 - Article 309
High Courts12 Mar 2015Dismissed
Municipal Commissioner of Katihar Municipality Vs R.B.H.M. Jute Mills and Others
Patna High Court · (2015) 03 PAT CK 0013
High Courts12 Mar 2015Disposed off
Dasai Rai Vs Surendra Rai and Others
Patna High Court · (2015) 03 PAT CK 0012
High Courts12 Mar 2015Disposed off
Nazir Hussain Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0011