High Courts09 Mar 2015Allowed
Sushil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 549
Arms Act, 1959 - Section 13, 14
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 60 of 78
High Courts09 Mar 2015
Lakshmi Prasad Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 528
High Courts09 Mar 2015Allowed
Dinesh Prasad Singh Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0005
High Courts04 Mar 2015Disposed Off
Union of India Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 381
High Courts04 Mar 2015Dismissed
Noor Alam Vs State of Bihar and Others
Patna High Court · (2015) 3 DMC 561
Constitution of India, 1950 - Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 125, 126, 127, 127(3)(b), 128Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 3, 3(1)(a), 4, 5
High Courts04 Mar 2015Disposed off
Gauri Shankar Roy and Others Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 618
Criminal Procedure Code, 1973 (CrPC) - Section 169, 170, 170(1), 365, 41Penal Code, 1860 (IPC) - Section 353, 379, 468
High Courts04 Mar 2015Allowed
Aglowmed Limited Vs The Official Liquidator and Others
Patna High Court · (2015) 192 CompCas 340 : (2015) 2 PLJR 579
Companies Act, 1956 - Section 433(e), 483
High Courts03 Mar 2015
Aisha Begam and Others Vs Shahnaz Begam and Others
Patna High Court · (2015) 3 PLJR 562
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1), Order 41 Rule 27(1)(a)(aa), Order 41 Rule 27(1)(b), Order 41 Rule 27(a)(aa)Evidence Act, 1872 - Section 165
High Courts03 Mar 2015Dismissed
Panchanan Sharma and Others Vs State of Bihar
Patna High Court · (2015) 3 PLJR 149
Constitution of India, 1950 - Article 14, 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 227, 239, 240, 244Penal Code, 1860 (IPC) - Section 120B, 34, 406, 409, 420
High Courts02 Mar 2015Allowed
Satya Narayan Mandal and Others Vs State of Bihar
Patna High Court · (2015) 3 DMC 811
Criminal Procedure Code, 1973 (CrPC) - Section 16(3), 207, 293, 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113B
High Courts02 Mar 2015Dismissed
Arun Kumar Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0002
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 154(3), 156(3), 190
High Courts02 Mar 2015Dismissed
Rajesh Kumar Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0001
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 363, 366A
High Courts27 Feb 2015Dismissed
Prof. (Dr.) Arun Kumar Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 187
High Courts27 Feb 2015Allowed
Mithila Autos Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 241
Electricity Act, 2003 - Section 126(3)
High Courts27 Feb 2015Allowed
State of Bihar and Others Vs Kundan Prasad Sinha
Patna High Court · (2015) 02 PAT CK 0059
Constitution of India, 1950 - Article 226
High Courts27 Feb 2015Dismissed
Murshid Alam Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0058
Constitution of India, 1950 - Article 14, 16
High Courts27 Feb 2015Dismissed
Padmasha Jha Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0056
High Courts27 Feb 2015Dismissed
Arun Kumar Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0055
High Courts26 Feb 2015Dismissed
United India Insurance Company Ltd. Vs Sumitra Devi
Patna High Court · (2015) 2 BBCJ 117