High Courts23 Feb 2015
Milith Karv Engineering and Trading Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (2015) 51 GST 795 : (2015) 80 VST 154
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 62 of 78
High Courts23 Feb 2015Dismissed
Nirmala Devi Vs State of Bihar and Ors
Patna High Court · (2015) 2 LLJ 78
Constitution of India, 1950 - Article 14, 16
High Courts23 Feb 2015Dismissed
Ram Swaroop Prasad and Others Vs The Bihar State Electricity Board and Others
Patna High Court · (2015) 2 PLJR 251
Constitution of India, 1950 - Article 14, 16
High Courts20 Feb 2015Disposed Off
Bakshi Pankaj Kumar Sinha Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 285
High Courts20 Feb 2015
Bakshi Pankaj Kumar Sinha and Others Vs State of Bihar
Patna High Court · (2015) 02 PAT CK 0048
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 223, 31, 313, 353, 354Penal Code, 1860 (IPC) - Section 117, 120(B), 125, 138, 145
High Courts20 Feb 2015Disposed off
Chandra Deo Singh Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0043
High Courts20 Feb 2015Allowed
Abid Hussain Vs Asim Hussain and Others
Patna High Court · (2016) 1 PLJR 38
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 1, Order 12 Rule 12, Order 12 Rule 2, Order 12 Rule 2A, Order 12 Rule 3Evidence Act, 1872 - Section 58
High Courts19 Feb 2015Dismissed
Gulab Chandra Mishra Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 253
High Courts19 Feb 2015
Sanjay Kumar Ranjan and Others Vs The Bihar Staff Selection Commission and Others
Patna High Court · (2015) 4 PLJR 67
Constitution of India, 1950 - Article 14Penal Code, 1860 (IPC) - Section 120-B, 420, 468, 472
High Courts19 Feb 2015Partly Allowed
Akhilesh Pandey Vs Veer Kunwar Singh University and Others
Patna High Court · (2015) 3 PLJR 447
High Courts19 Feb 2015Allowed
Shiv Kumar Sahni and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 214
Penal Code, 1860 (IPC) - Section 323, 34, 379, 504
High Courts19 Feb 2015
Most. Lila Devi and Others Vs The Union of India
Patna High Court · (2015) 02 PAT CK 0047
High Courts19 Feb 2015
Indra Kumar and Others Vs Ram Pyari Devi and Others
Patna High Court · (2015) 02 PAT CK 0046
Succession Act, 1925 - Section 63
High Courts19 Feb 2015Allowed
Shiv Sai Metal Products Pvt. Ltd. Vs The Bihar State Power Holding Company Ltd. and Others
Patna High Court · (2015) 2 PLJR 222
Electricity Act, 2003 - Section 126
High Courts19 Feb 2015Dismissed
Sri Kamta Sakhi Math and Mahabir Asthan and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 672
Bihar Public Land Encroachment Act, 1956 - Section 3Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 107, 144
High Courts19 Feb 2015Dismissed
State of Bihar and Others Vs Saket Bihari Sharma
Patna High Court · (2015) 3 PLJR 228
Constitution of India, 1950 - Article 309
High Courts19 Feb 2015Dismissed
Nilam Kumari Daughter Vs Gita Kumari and Others
Patna High Court · (2015) 02 PAT CK 0039
Constitution of India, 1950 - Article 226
High Courts19 Feb 2015Dismissed
Dharmendra Kumar Vs The Zonal Manager Corporation Bank and Others
Patna High Court · (2015) 02 PAT CK 0036