High Courts18 Feb 2015Allowed
Anwar Alam Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 432
Criminal Procedure Code, 1973 (CrPC) - Section 235, 313Evidence Act, 1872 - Section 24, 25, 26, 27, 28
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 63 of 78
High Courts18 Feb 2015Disposed off
Ajay Prasad Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 679
High Courts18 Feb 2015
Multi Engg. and Scientific Corpn. Vs Bihar State Electricity Board
Patna High Court · (2015) 39 STR 414
Finance Act, 1994 - Section 65, 65(105)(zzzza), 66, 68, 69Sales of Goods Act, 1930 - Section 64A
High Courts18 Feb 2015
Neeraj Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 205
High Courts18 Feb 2015Dismissed
Surendra Roy and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 254
Bihar Tenancy Act, 1885 - Section 48-E, 48-E(3), 48-E(4)
High Courts18 Feb 2015Allowed
Sanjeev Kumar and Others Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0041
Penal Code, 1860 (IPC) - Section 269, 34, 431
High Courts18 Feb 2015Dismissed
Bihar State Electricity Board and Others Vs Shanta Mani Hand Made Paper Industries and Others
Patna High Court · (2015) 02 PAT CK 0038
High Courts18 Feb 2015Disposed off
Hasin Akhtar and Others Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0037
Constitution of India, 1950 - Article 226, 309
High Courts18 Feb 2015Dismissed
Ramesh Kumar and Others Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0035
High Courts18 Feb 2015Dismissed
Laxmi Narain Shahi Vs Usha Kiran and Others
Patna High Court · (2015) 02 PAT CK 0034
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 115Constitution of India, 1950 - Article 226Hindu Succession Act, 1956 - Section 6
High Courts16 Feb 2015Allowed
Central Bank of India and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 560
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 5, 6, 8, 8(1)(C), 8(i)(c)Civil Procedure Code, 1908 (CPC) - Section 115
High Courts16 Feb 2015Allowed
Birendra Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 232
Bihar Tenancy Act, 1885 - Section 48-E, 48-E(2), 48-E(3), 48-E(4), 48-E(7)Constitution of India, 1950 - Article 226
High Courts16 Feb 2015
Kishori Chouhan and Others Vs State of Bihar
Patna High Court · (2015) 3 Crimes 60
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 302, 34
High Courts16 Feb 2015Dismissed
Rukhsana Khatoon Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 379, 498A
High Courts16 Feb 2015Allowed
Sudhir Singh and Others Vs State of Bihar
Patna High Court · (2015) 02 PAT CK 0022
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 379
High Courts16 Feb 2015Allowed
Manoj Kumar Bharti Vs State of Bihar
Patna High Court · (2015) 02 PAT CK 0021
Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 323
High Courts16 Feb 2015Allowed
Khaltu Choudhary and Others Vs State of Bihar
Patna High Court · (2015) 02 PAT CK 0020
Penal Code, 1860 (IPC) - Section 302, 34, 436
High Courts16 Feb 2015Allowed
Basudeo Rai and Others Vs State of Bihar
Patna High Court · (2015) 02 PAT CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, 149, 307
High Courts13 Feb 2015Dismissed
Shibatosh Dutta Vs The Uttar Bihar Gramin Bank and Others
Patna High Court · (2015) 3 PLJR 896
High Courts13 Feb 2015
Uday Pratap Tiwary Vs Mosmat Janaki Kuer and Others
Patna High Court · (2015) 4 PLJR 100
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 19(b)