High Courts13 Feb 2015Dismissed

State of Bihar Vs Suresh Singh

Patna High Court · (2015) CriLJ 2698 : (2016) 1 Crimes 305

Criminal Procedure Code, 1973 (CrPC) - Section 378(ii)Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7