High Courts12 Mar 2015
Basuki Exports and Others Vs State Bank of India
Patna High Court · (2015) 03 PAT CK 0009
Constitution of India, 1950 - Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 20
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 59 of 78
High Courts11 Mar 2015Disposed Off
Puran Deo Narain Singh Vs Budhdeo Singh
Patna High Court · (2015) 2 BBCJ 229 : (2015) 2 BLJud 157
High Courts11 Mar 2015Allowed
Raghuvir Prasad Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 910
High Courts11 Mar 2015Dismissed
Lakshman Prasad Vs The State Bank of India and Others
Patna High Court · (2015) 2 PLJR 782
Banking Regulation Act, 1949 - Section 10, 10(1)(b)(i)Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 294, 307, 324, 334, 34
High Courts11 Mar 2015Allowed
Swastika Exports and Others Vs The State Bank of India and Others
Patna High Court · (2016) 2 BC 60 : (2015) 3 PLJR 59
Constitution of India, 1950 - Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 20
High Courts11 Mar 2015Allowed
Pramod Kumar Dixit Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 70
High Courts11 Mar 2015Allowed
State Information Commission and Others Vs Central Selection Board of Constables and Others
Patna High Court · (2015) 2 PLJR 581
Right to Information Act, 2005 - Section 19
High Courts11 Mar 2015Allowed
Kranti Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 574
Limitation Act, 1963 - Section 5
High Courts11 Mar 2015Dismissed
Rose Valley Hotels and Entertainment Limited Vs The Union of India and Others
Patna High Court · (2015) 3 PLJR 487
Constitution of India, 1950 - Article 226(2)Penal Code, 1860 (IPC) - Section 420Prevention of Money-Laundering Act, 2002 - Section 3, 5, 5(1), 5(1)(b), 8
High Courts11 Mar 2015Allowed
Puran Deo Narain Singh and Others Vs Budhdeo Singh and Others
Patna High Court · (2015) 03 PAT CK 0006
High Courts10 Mar 2015Disposed Off
State of Bihar Vs Dr. Nageshwar Prasad Singh
Patna High Court · (2015) 2 BBCJ 237 : (2015) 2 BLJud 131
High Courts10 Mar 2015Allowed
Northern Railway Vs Kaushal Kumar Biswas
Patna High Court · (2015) 2 PLJR 557
High Courts10 Mar 2015Partly Allowed
Dig Vijay Singh Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 545
High Courts10 Mar 2015Dismissed
United India Insurance Company Ltd. Vs Krishna Devi and Others
Patna High Court · (2015) 03 PAT CK 0008
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11
High Courts10 Mar 2015Allowed
State of Bihar and Others Vs Nageshwar Prasad Singh
Patna High Court · (2015) 03 PAT CK 0007
Civil Procedure Code, 1908 (CPC) - Section 80
High Courts10 Mar 2015Dismissed
Lalit Kishore Prasad Srivastava and Others Vs The C.B.I. and Others
Patna High Court · (2015) 4 CCR 87 : (2015) CriLJ 2435
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 313, 394(2)Evidence Act, 1872 - Section 47, 73
High Courts09 Mar 2015Disposed Off
Kunwar Jai Singh Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 223
High Courts09 Mar 2015Allowed
Israil and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 911
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 120-B, 376, 406, 419, 420
High Courts09 Mar 2015Allowed
Sheodeo Sahu Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 214
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 239, 240Indian Medical Council Act, 1956 - Section 15(2)(b)Penal Code, 1860 (IPC) - Section 420
High Courts09 Mar 2015Disposed off
Islahul Muselmin Committee and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 559