High Courts31 Mar 2015Dismissed
Rajendra Chaudhary Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0041
Bihar Land Reforms Act, 1950 - Section 4(h)
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 54 of 78
High Courts30 Mar 2015Dismissed
The State of Bihar and Others Vs Dilip Kumar and Others
Patna High Court · (2015) 4 PLJR 674
High Courts30 Mar 2015Allowed
Mahamood Ahmad and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 287
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 202, 482Penal Code, 1860 (IPC) - Section 417
High Courts30 Mar 2015
Bihar Industrial Area Development Authority Vs Assistant Commissioner of Income Tax and Others
Patna High Court · (2015) 279 CTR 165
Constitution of India, 1950 - Article 289Income Tax Act, 1961 - Section 197, 264
High Courts30 Mar 2015
Radha Yadav and Others Vs State of Bihar
Patna High Court · (2015) 03 PAT CK 0048
Penal Code, 1860 (IPC) - Section 149, 302, 34
High Courts30 Mar 2015
Union of India and Others Vs Umesh Chaudhary
Patna High Court · (2015) 03 PAT CK 0047
Constitution of India, 1950 - Article 12, 14
High Courts30 Mar 2015Disposed off
Chameli Devi and Others Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0046
High Courts30 Mar 2015Dismissed
Dhirendra Yadav Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0044
Constitution of India, 1950 - Article 21, 226, 227Penal Code, 1860 (IPC) - Section 120B, 399, 402, 411Prisoners Act, 1900 - Section 29, 29 (3), 29(3)
High Courts30 Mar 2015Dismissed
Anand Mohan and Others Vs State of Bihar and Others
Patna High Court · (2015) 4 PLJR 649
Constitution of India, 1950 - Article 226
High Courts27 Mar 2015Disposed Off
Nawal Kishore Prasad Vs Bihar State Electricity Board
Patna High Court · (2015) 2 BBCJ 435
High Courts27 Mar 2015Disposed Off
Nelson Murm Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 403
High Courts27 Mar 2015Dismissed
Mrs. Babita Devi Vs Union of India
Patna High Court · (2015) 2 BLJud 235
High Courts27 Mar 2015Allowed
Radhe Shyam Thakur Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 233
Constitution of India, 1950 - Article 226
High Courts27 Mar 2015
Bahadur Kora and Others Vs The State of Bihar
Patna High Court · (2015) 4 CCR 204 : (2015) CriLJ 2134 : (2015) 2 Crimes 291 : (2015) 2 PLJR 289 : (2015) 2 RCR(Criminal) 975
Constitution of India, 1950 - Article 14, 19, 21, 22Criminal Procedure Code, 1973 (CrPC) - Section 154, 439National Investigation Agency Act, 2008 - Section 10, 11, 13, 15, 2
High Courts26 Mar 2015Dismissed
Bishun Mukhiya Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 544
High Courts26 Mar 2015Dismissed
Madan Mohan Pandey Vs Union of India
Patna High Court · (2015) 2 BLJud 237
High Courts26 Mar 2015Disposed Off
State of Bihar Vs Vijay Singh
Patna High Court · (2015) 2 BBCJ 387
High Courts26 Mar 2015Dismissed
Aiman Kamal Vs Medical Council of India
Patna High Court · (2015) 2 BBCJ 512