COURT ARCHIVE

Patna High Court judgments, 2015

1,541 judgments · page 52 of 78

High Courts07 Apr 2015Dismissed

Bihar Legislative Assembly Patna and Others Vs Gyanendra Kumar Singh and Others

Patna High Court · (2015) 04 PAT CK 0013

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 41 Rule 4Constitution of India, 1950 - Article 102(1), 12, 122, 136, 14Representation of the People Act, 1951 - Section 33, 62

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High Courts07 Apr 2015Dismissed

Suthri and Others Vs Munilal Singh and Others

Patna High Court · (2015) 04 PAT CK 0012

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High Courts06 Apr 2015Disposed Off

Sanjay Kumar Sharma Vs State of Bihar

Patna High Court · (2015) 3 BBCJ 463

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High Courts06 Apr 2015Allowed

Ravindra Mani Tripathi Vs The State of Bihar

Patna High Court · (2015) 4 PLJR 607

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High Courts06 Apr 2015Disposed Off

Rajani Kant Ranjan and Others Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 723

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High Courts06 Apr 2015

Deputy Commissioner of Income Tax Vs Takshila Educational Society

Patna High Court · (2016) 284 CTR 306 : (2015) 378 ITR 520

Income Tax Act, 1961 - Section 11, 13, 139, 147, 148

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High Courts06 Apr 2015Allowed

Ashutosh Kumar Vs The Union of India and Others

Patna High Court · (2015) 4 PLJR 460

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High Courts06 Apr 2015Allowed

The Union of India and Others Vs Prakash

Patna High Court · (2015) 3 PLJR 504

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High Courts06 Apr 2015Dismissed

Deo Nandan Sah Vs The State of Bihar and Others

Patna High Court · (2015) LabIC 2529

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High Courts06 Apr 2015Dismissed

Rajeev Kumar Pandey Vs The State of Bihar and Others

Patna High Court · (2015) LabIC 4275 : (2015) 3 PLJR 308

Constitution of India, 1950 - Article 14, 16, 226, 311

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High Courts03 Apr 2015Disposed Off

M/s. Aparna Housing and Construction Pvt. Ltd. Vs State of Bihar

Patna High Court · (2015) 2 BBCJ 416

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High Courts03 Apr 2015Allowed

J.H. Bio Innovations Pvt. Ltd. Vs State of Bihar

Patna High Court · (2017) 1 PLJR 610

Constitution of India, 1950 - Article 226

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High Courts03 Apr 2015Dismissed

Bimal Chandra Jha Vs Regional Provident Fund Commissioner and Others

Patna High Court · (2016) 148 FLR 850 : (2015) 4 PLJR 356

Advocates Act, 1961 - Section 30Employees Provident Funds Family Pension Fund And Deposit-linked Insurance Fund Act, 1952 - Section 7-A, 7-K

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High Courts03 Apr 2015Partly Allowed

Akhileshwar Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 719

Constitution of India, 1950 - Article 226

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High Courts03 Apr 2015Allowed

Aparna Housing and Construction Pvt. Ltd. Vs State of Bihar and Others

Patna High Court · (2015) 04 PAT CK 0011

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High Courts03 Apr 2015Allowed

Shanker Dayal Singh Vs State of Bihar and Others

Patna High Court · (2015) 04 PAT CK 0010

Essential Commodities Act, 1955 - Section 3, 7Penal Code, 1860 (IPC) - Section 34, 409, 420

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High Courts03 Apr 2015Disposed off

Hari Narayan Mishra Vs Raj Kumari Devi

Patna High Court · (2015) 04 PAT CK 0008

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High Courts03 Apr 2015Dismissed

Ratnesh Kumar Singh Vs State of Bihar and Others

Patna High Court · (2015) 3 PLJR 466

Constitution of India, 1950 - Article 14, 16

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High Courts02 Apr 2015Disposed Off

Area Development Commissioner Vs Radha Pandey

Patna High Court · (2015) 2 BLJud 339

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High Courts02 Apr 2015Allowed

Hafizan Bibi and Others Vs Mouddin and Others

Patna High Court · AIR 2015 Patna 122 : (2015) 4 PLJR 654

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 2(9)

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