High Courts10 Apr 2015Disposed Off
Ranjan Kumar Vs State of Bihar
Patna High Court · (2015) 3 BLJud 1
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 51 of 78
High Courts10 Apr 2015Dismissed
Dharmbir Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 916
Constitution of India, 1950 - Article 14, 16
High Courts10 Apr 2015Allowed
Surendra Tiwary and Others Vs State of Bihar
Patna High Court · (2015) 04 PAT CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts10 Apr 2015Disposed off
Ganga Pd. Das and Others Vs State of Bihar and Others
Patna High Court · (2015) 04 PAT CK 0015
High Courts09 Apr 2015Allowed
Sheikh Sagir and Others Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 688
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 302, 34
High Courts09 Apr 2015Disposed Off
Amrendra Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 21
High Courts09 Apr 2015Dismissed
Hassan Muzahid and Others Vs The Bihar State Electricity Board and Others
Patna High Court · (2015) 4 PLJR 435
High Courts09 Apr 2015Allowed
Anil Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 249
Criminal Procedure Code, 1973 (CrPC) - Section 195Penal Code, 1860 (IPC) - Section 172, 173, 174, 175, 176
High Courts09 Apr 2015Allowed
Sangeeta Kumari Yadav Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 503
High Courts09 Apr 2015Allowed
Yogendra Sah and Others Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 190
Essential Commodities Act, 1955 - Section 7
High Courts09 Apr 2015Dismissed
Union of India Vs Sanjay Kumar and Others
Patna High Court · (2015) 4 PLJR 573
Railway Claims Tribunal Act, 1987 - Section 16, 23Railways Act, 1989 - Section 123(c)(2), 124-A
High Courts08 Apr 2015Disposed Off
Cadbury India Ltd. Vs Commissioner of Cus., C. Ex. & S.T.
Patna High Court · (2017) 347 ELT 24
High Courts08 Apr 2015Allowed
Ram Gopal Agrawal Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 11 : (2015) 2 BLJud 272
High Courts08 Apr 2015Dismissed
State of Bihar and Others Vs Ajay Singh
Patna High Court · AIR 2015 Patna 159
Constitution of India, 1950 - Article 226
High Courts08 Apr 2015Dismissed
Ram Dayal Singh Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 667
High Courts08 Apr 2015Dismissed
Pradip Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 904
Bihar Secretariat Service Act, 2007 - Section 14, 8
High Courts07 Apr 2015Allowed
Birendra Prasad Thakur Vs State of Bihar
Patna High Court · (2015) 2 BLJud 276
High Courts07 Apr 2015Dismissed
Smt. Suthri Vs Munilal Singh
Patna High Court · (2015) 2 BBCJ 473 : (2015) 3 BLJud 326
High Courts07 Apr 2015Allowed
Sanjeet Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 599
High Courts07 Apr 2015Allowed
Najmuddin and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 505
Constitution of India, 1950 - Article 14, 16