High Courts02 Apr 2015Dismissed
State of Bihar and Others Vs Habib and Others
Patna High Court · (2015) 04 PAT CK 0009
Constitution of India, 1950 - Article 14, 29, 30
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 53 of 78
High Courts02 Apr 2015Allowed
Kumar Vijay Vs The South Bihar Power Distribution Company Ltd. and Others
Patna High Court · (2015) 04 PAT CK 0007
Electricity Act, 2003 - Section 126, 126(2), 126(3), 135
High Courts02 Apr 2015Dismissed
Chitranjan Prabhakar and Others Vs The Union of India and Others
Patna High Court · (2015) 04 PAT CK 0005
Constitution of India, 1950 - Article 226
High Courts02 Apr 2015
Rizwana Khatoon Vs State of Bihar and Others
Patna High Court · (2015) 3 PLJR 787
Constitution of India, 1950 - Article 21A
High Courts01 Apr 2015Dismissed
Pradeep Kumar Tiwari Vs State of Bihar
Patna High Court · (2015) 2 BLJud 338
High Courts01 Apr 2015Dismissed
Sri Shyam Sundar Prasad Vs United India Insurance Company Ltd.
Patna High Court · (2015) 2 BLJud 274
High Courts01 Apr 2015Allowed
Brajesh Prasad Sing Vs State of Bihar
Patna High Court · (2015) 2 BLJud 342
High Courts01 Apr 2015Dismissed
M/s. Fibroplast Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 525
High Courts01 Apr 2015Dismissed
Sunita Jha Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 714
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 362, 482Penal Code, 1860 (IPC) - Section 143, 380, 457
High Courts01 Apr 2015Dismissed
Ajit Kumar Sinha Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 289
Criminal Procedure Code, 1973 (CrPC) - Section 209, 226, 227, 228Evidence Act, 1872 - Section 136, 3, 59, 60, 61
High Courts01 Apr 2015Allowed
Girijesh Kumar Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 62
Criminal Procedure Code, 1973 (CrPC) - Section 482Essential Commodities Act, 1955 - Section 7
High Courts01 Apr 2015Disposed off
Sheikh Hassmuddin and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 203
High Courts01 Apr 2015Dismissed
Kausar Hashmi Vs State of Bihar
Patna High Court · (2016) 1 DMC 77
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 357Dowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 113A, 113B
High Courts01 Apr 2015Dismissed
Kumari Shakuntala Sah Vs State of Bihar and Others
Patna High Court · (2015) 04 PAT CK 0002
Constitution of India, 1950 - Article 311
High Courts01 Apr 2015Allowed
Sanjeet Kumar and Others Vs Krishna Chandra Prasad and Others
Patna High Court · (2015) 04 PAT CK 0001
Evidence Act, 1872 - Section 91, 92, 94Guardians and Wards Act, 1890 - Section 24, 27, 4Hindu Minority and Guardianship Act, 1956 - Section 13, 8
High Courts31 Mar 2015Allowed
Sadashiv Chaudhary Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 836
Bihar Tenancy Act, 1885 - Section 48-E, 48-E(4), 48-E(7), 48-E(8), 48-FConstitution of India, 1950 - Article 226
High Courts31 Mar 2015Dismissed
Rajesh Kumar Ranjan Vs The Bihar Public Service Commission and Others
Patna High Court · (2015) LabIC 2984
Constitution of India, 1950 - Article 14, 309
High Courts31 Mar 2015Allowed
The Union of India and Others Vs Rajeshwari Prasad Sinha
Patna High Court · (2015) LabIC 2214 : (2015) 4 PLJR 655
High Courts31 Mar 2015Allowed
Santosh Kumar Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0045
High Courts31 Mar 2015Dismissed
Arvind Kumar Vs Mina Devi and Others
Patna High Court · (2015) 03 PAT CK 0042
Civil Procedure Code, 1908 (CPC) - Section 47