High Courts23 Jan 2013
Dr. Vishnu Kumari Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 405
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 54 of 57
High Courts22 Jan 2013Dismissed
Smt. Nootan Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 428
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts22 Jan 2013
Fakir Roy Vs The State of Bihar, The District Magistrate, The District Supply Officer and The Block Supply Officer
Patna High Court · (2013) 2 PLJR 707
High Courts22 Jan 2013
Bishundeo Sah and Others Vs Smt. Gauri Devi and Others
Patna High Court · (2013) 3 PLJR 332
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100
High Courts22 Jan 2013Dismissed
Md. Abul Kalam Khan and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 696
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 21Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts21 Jan 2013Dismissed
Shamim Ahmad @ Shamim Akhter Vs Bibi Hafiza Khatoon and Others
Patna High Court · (2013) 3 PLJR 225
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100, 101
High Courts21 Jan 2013Allowed
Laxmi Kant Jha Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 825
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376, 448
High Courts21 Jan 2013
Kamla Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 612
Constitution of India, 1950 — Article 309
High Courts21 Jan 2013
Nilkamal Ltd. Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 9
Constitution of India, 1950 — Article 226
High Courts21 Jan 2013Dismissed
Shiv Pujan Mistri Vs Kanhai Mistri and Others
Patna High Court · (2013) 2 PLJR 105
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100, 96
High Courts18 Jan 2013
Rabindra Kumar Singh and Another Vs The Union of India and Others
Patna High Court · (2013) 3 PLJR 498
High Courts18 Jan 2013Dismissed
Dr. Usha Kiran Narain Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 817
Constitution of India, 1950 — Article 14, 16Patna University Act, 1976 — Section 2(c), 2(r), 64(a), 67(a)
High Courts18 Jan 2013Allowed
Lagan Yadav Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 517
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 376, 379Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(i)(xi), 3(ii)(v)
High Courts18 Jan 2013Dismissed
Paras Nath Dubey Vs Shri Kishun Dubey and Others
Patna High Court · (2013) 1 PLJR 827
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100
High Courts18 Jan 2013
M/s. Chandrashekhar Singh Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 112
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 413, 414
High Courts17 Jan 2013
Ram Narayan Singh, Ram Chandra Singh and Ram Bilas Singh Vs The State of Bihar
Patna High Court · (2013) 01 PAT CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 341Probation of Offenders Act, 1958 — Section 4
High Courts17 Jan 2013
Kamla Singh Vs The State of Bihar and Others
Patna High Court · (2013) LabIC 4042
Evidence Act, 1872 — Section 78(2), 81
High Courts17 Jan 2013Dismissed
Bindeshwari Mansal @ Bindeshwari Mahto @ Bindeshwari Manda and Another Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 822
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 363A, 366, 366A, 368