High Courts01 Feb 2013
Dewta Kumari Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 801
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 52 of 57
High Courts31 Jan 2013Disposed Off
Mushtaque Ahmad Vs State of Bihar
Patna High Court · (2013) 2 BLJud 27
High Courts31 Jan 2013Dismissed
Bachche Lal Ray Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 424
High Courts31 Jan 2013
Most. Indu Devi and Another Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 387
High Courts31 Jan 2013Allowed
Siyasharan Singh Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 416
High Courts31 Jan 2013
Veena Devi and Others Vs Ram Nandan Prasad and Others
Patna High Court · (2013) 2 PLJR 123
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2Motor Vehicles Act, 1988 — Section 140, 140(1), 147, 149, 163APenal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts31 Jan 2013Allowed
The Governing Body, M.N.M. Mahila College and Others Vs Smt. Shikha Lal and Others
Patna High Court · (2013) 1 PLJR 993
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts31 Jan 2013
Chulhai Yadav and Others Vs Srinath Mahaldar and Others
Patna High Court · (2013) 3 PLJR 378
High Courts31 Jan 2013
Dr. Ram Shankar Jha Vs Asha Devi and Others
Patna High Court · (2013) 3 PLJR 486
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)
High Courts31 Jan 2013Allowed
Anuj Kumar Vs State of Bihar and Others
Patna High Court · (2013) CriLJ 1654
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3), 21(1), 22Constitution of India, 1950 — Article 22(5)
High Courts31 Jan 2013
Laxmi Rai Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 251
Essential Commodities Act, 1955 — Section 7
High Courts31 Jan 2013
Sachindra Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 323
High Courts31 Jan 2013
Mithilesh Kumar Sah Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 709
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3), 21, 3(1)(a)
High Courts30 Jan 2013
Kumar Rajesh Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 786
Constitution of India, 1950 — Article 14, 309
High Courts30 Jan 2013Dismissed
Kaushal Kishore Prasad and Others Vs Shobha Gupta, Gaurav, Saurav and Muralidhar Prasad
Patna High Court · (2013) 2 PLJR 708
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100
High Courts30 Jan 2013Dismissed
Chandrika Yadav, Dularchand Yadav and Jagdish Prasad @ Yadav Vs The State of Bihar
Patna High Court · (2013) 01 PAT CK 0075
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 360Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts30 Jan 2013Dismissed
Dilip Yadav and Another Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 831
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 34, 341, 376, 376(2)(g)
High Courts30 Jan 2013Dismissed
Raj Kumar Prasad Vs Bandana Kumar @ Soni and Another
Patna High Court · (2013) 2 PLJR 684
High Courts30 Jan 2013Allowed
Md. Shahjahan Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 355
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3)
High Courts29 Jan 2013Allowed
Urmila Devi Vs Ashok Prasad and Others
Patna High Court · (2013) 1 PLJR 806
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, 151Hindu Succession Act, 1956 — Section 6