High Courts29 Jan 2013Dismissed
Rabindra Kumar Vs State of Bihar
Patna High Court · (2013) 01 PAT CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366A, 376
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 53 of 57
High Courts29 Jan 2013Dismissed
Dular Chand Mahto and Another Vs Shib Ram Mahton and Others
Patna High Court · (2013) 3 PLJR 80
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100Specific Relief Act, 1963 — Section 34
High Courts28 Jan 2013
Rameshwar Singh Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 336
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Jan 2013
Sardar Niranjan Singh and Others Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 209
High Courts28 Jan 2013
Ramesh Rai Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 94
Bihar State Universities Act, 1976 — Section 60(1), 60(4)
High Courts24 Jan 2013Dismissed
Ghanshyam Kumar Vs The Hindustan Petroleum Corporation Ltd.
Patna High Court · (2014) 2 PLJR 371
High Courts24 Jan 2013Allowed
Vijay Kumar and Others Vs Pano Devi and Others
Patna High Court · (2013) 2 PLJR 841
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts24 Jan 2013
Shambhu Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 977
Constitution of India, 1950 — Article 14, 309Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(4), 24(5), 24(5), 24(6)
High Courts24 Jan 2013
Sukhdeo Yadav and Others Vs The State of Bihar
Patna High Court · (2013) 01 PAT CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts24 Jan 2013Dismissed
The State of Bihar Vs Navin Kumar Mishra
Patna High Court · (2013) 01 PAT CK 0033
High Courts24 Jan 2013Dismissed
Birendra Tiwari Vs Sarveshwar Tiwari and Others
Patna High Court · (2013) 3 PLJR 561
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 12 Rule 6, 100, 96
High Courts23 Jan 2013Dismissed
Ramdayal Singh Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 274 : (2013) 2 BLJud 92
High Courts23 Jan 2013
Principal, Kailash Prasad Singh Vs The Vice-Chancellor and Others
Patna High Court · (2013) 3 PLJR 663
Constitution of India, 1950 — Article 14, 300A
High Courts23 Jan 2013Dismissed
Yog Lal Rai Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 762
Constitution of India, 1950 — Article 226
High Courts23 Jan 2013Dismissed
Arun Sah Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 173
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts23 Jan 2013
Mishri Rai and Another Vs The Union of India and Another
Patna High Court · (2014) 1 PLJR 66
Criminal Procedure Code, 1973 (CrPC) — Section 4(2), 460Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23, 36, 36A(1)(d)
High Courts23 Jan 2013
Alok Kumar Prasad Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 471
Criminal Procedure Code, 1973 (CrPC) — Section 202, 319
High Courts23 Jan 2013Allowed
Sayan Joyti Gupta Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 113
Penal Code, 1860 (IPC) — Section 406, 420Special Marriage Act, 1954 — Section 44
High Courts23 Jan 2013Allowed
Prithwi Raj Roy Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 217
Companies Act, 1956 — Section 628, 63, 68