High Courts16 Jan 2013Disposed Off
Mohammad Mumtaz Md. Hussain Ansari Vs State of Bihar
Patna High Court · (2013) 3 BLJud 59
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 55 of 57
High Courts16 Jan 2013Allowed
Suryanath Singh and Others Vs The State of Bihar
Patna High Court · (2013) 01 PAT CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 412
High Courts16 Jan 2013Disposed Off
Md. Nishar Ahmad Khan Vs State of Bihar and Others
Patna High Court · (2013) LabIC 3077
Constitution of India, 1950 — Article 309
High Courts15 Jan 2013
Raj Keshwar Sharma and Others Vs The State of Bihar
Patna High Court · (2013) 01 PAT CK 0071
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 144, 147, 148, 307
High Courts14 Jan 2013
Md. Daud Vs State of Bihar
Patna High Court · (2013) 01 PAT CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 328, 428, 498A
High Courts14 Jan 2013Allowed
Lalan Kumar Lal Das Vs The Chief Executive Officer, Khadi and Village Industries Commission and Others
Patna High Court · (2013) 1 PLJR 897
Constitution of India, 1950 — Article 14, 16, 226
High Courts11 Jan 2013Allowed
Mansur Alam Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 463
High Courts11 Jan 2013Allowed
Asharfi Choudhary Vs The State of Bihar
Patna High Court · (2013) CriLJ 1176
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(c), 22, 42, 52
High Courts11 Jan 2013Dismissed
Dinesh Singh Vs State of Bihar
Patna High Court · (2013) CriLJ 1429
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 436
High Courts11 Jan 2013Allowed
Madan Mohan Prasad @ Madan Mohan and Another Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 302
Criminal Procedure Code, 1973 (CrPC) — Section 205Penal Code, 1860 (IPC) — Section 406
High Courts11 Jan 2013Dismissed
Pankaj Kumar Roy Vs The State of Bihar and Others Amit Kumar Vs The State of Bihar Ranjit Kumar Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 916
Constitution of India, 1950 — Article 226
High Courts11 Jan 2013
Madhu Kumari Vs The Union of India and Others
Patna High Court · (2013) 2 PLJR 901
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 22, 22(2), 4, 66(2)
High Courts10 Jan 2013Disposed Off
Ram Ebkal Ram Vs State of Bihar
Patna High Court · (2013) 2 BLJud 42
High Courts10 Jan 2013Dismissed
Umesh Sharma Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 503
High Courts10 Jan 2013Dismissed
Md. Manzoor Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 378
High Courts10 Jan 2013Dismissed
Anand Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 472
Constitution of India, 1950 — Article 12, 14
High Courts10 Jan 2013
M/s. Welcome Distillery Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2013) 20 GSTR 442 : (2013) 2 PLJR 486
Bihar and Orissa Excise Act, 1915 — Section 12, 22D, 42, 9Constitution of India, 1950 — Article 14, 166, 19(1)(g)
High Courts10 Jan 2013
New Era High School Vs The State of Bihar and Others
Patna High Court · AIR 2013 Patna 70 : (2013) 1 PLJR 621
Air (Prevention and Control of Pollution) Act, 1981 — Section 17, 19, 21, 22A, 24Constitution of India, 1950 — Article 21, 48A, 51A(g)
High Courts10 Jan 2013Allowed
M/s NCC Ltd. Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 952
Constitution of India, 1950 — Article 14, 19(1)(g), 226, 299
High Courts10 Jan 2013Dismissed
Sanjay Kumar Verma Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 78
Constitution of India, 1950 — Article 226, 309, 323(2)