High Courts10 Jan 2013
Saket Bihari Sharma Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 596
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Patna High Court judgments, 2013
1,134 judgments · page 56 of 57
High Courts10 Jan 2013Allowed
Lalmati Devi @ Lalpati Devi and Others Vs The State of Bihar
Patna High Court · (2013) 01 PAT CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 363, 366, 368, 376, 380
High Courts10 Jan 2013Disposed Off
Adalat Pandey Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 492
Land Acquisition Act, 1894 — Section 30, 6, 9
High Courts10 Jan 2013
Anil Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 1
Constitution of India, 1950 — Article 226
High Courts09 Jan 2013
Shekhar Dutta Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 844
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(C), 22, 41, 42
High Courts09 Jan 2013Dismissed
Pinki Kumari Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 147
Constitution of India, 1950 — Article 14, 226
High Courts08 Jan 2013Dismissed
Urmila Devi Vs Krishna Ram
Patna High Court · (2013) 2 BBCJ 562 : (2013) 1 BLJud 238
High Courts08 Jan 2013Dismissed
Rana Pratap Singh Vs Uttar Bihar Gramin Bank and Others
Patna High Court · (2013) 2 PLJR 721
Constitution of India, 1950 — Article 226
High Courts08 Jan 2013
Anirudh Akhauri Vs State Bank of India and Others
Patna High Court · (2013) 3 PLJR 152
Banking Regulation Act, 1949 — Section 36AD
High Courts08 Jan 2013Allowed
Ganpati Singh Vs The Board of Directors and Appellate Authority and Others
Patna High Court · (2013) LabIC 1483 : (2013) 2 LLJ 337 : (2013) 3 PLJR 258
Madhubani Kshetriya Gramin Bank (Staff) Service Regulation, 1980 — Section 16, 17, 19
High Courts08 Jan 2013
M/s Gammon India Limited Vs Bihar State Electricity Board
Patna High Court · (2013) 1 PLJR 633
Arbitration and Conciliation Act, 1996 — Section 11(6), 43, 6, 8Constitution of India, 1950 — Article 12
High Courts08 Jan 2013
Md. Abu Muzaffar Nawaz Vs Uttar Bihar Gramin Bank and Others
Patna High Court · (2013) 1 PLJR 626
Constitution of India, 1950 — Article 226
High Courts08 Jan 2013Dismissed
Sanoj Kumar Vs State of Bihar and Others
Patna High Court · (2013) LabIC 1823 : (2013) 3 PLJR 108
Constitution of India, 1950 — Article 14
High Courts08 Jan 2013
Binod Kumar Pandey Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 806
High Courts08 Jan 2013
Dadan Ram Vs State Project Director, Bihar Education Project Council (Bihar Shiksha Pariyojna) and Others
Patna High Court · (2013) 3 PLJR 812
Constitution of India, 1950 — Article 311
High Courts08 Jan 2013
Most. Rekha Devi Vs The Union of India
Patna High Court · (2013) 4 PLJR 61
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 154, 304ARailway Claims Tribunal Act, 1987 — Section 23(1)
High Courts08 Jan 2013Dismissed
Essar Power Limited Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 242
High Courts08 Jan 2013
Rishi Raj and Another Vs The Bihar State Electricity Board and Others
Patna High Court · (2013) 3 PLJR 134
High Courts08 Jan 2013
Ram Nandan Singh and Another Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 321
Bihar Co-operative Societies Act, 1935 — Section 66B
High Courts08 Jan 2013Dismissed
Lalmani Kumar Sinha Vs The Bihar State Electricity Board and Others
Patna High Court · (2013) 3 PLJR 327