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Patna High Court judgments, 2012

1,402 judgments · page 40 of 71

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High Courts07 May 2012

National Insurance Company Ltd. Vs Sanju Devi

Patna High Court · (2012) 05 PAT CK 0086

Penal Code, 1860 (IPC) — Section 279, 304A
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High Courts07 May 2012Allowed

Jaleshwar Sah Vs The State of Bihar and Others

Patna High Court · (2012) 05 PAT CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
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High Courts07 May 2012Dismissed

Gulab Hussain Gulab Hussain Vs State of Bihar and Anr1. State of Bihar, Sri Brijesh Mohan, Executive Magistrate

Patna High Court · (2012) 05 PAT CK 0069

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 420
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High Courts07 May 2012Dismissed

Junarbi Rai Vs The State Of Bihar

Patna High Court · (2012) 05 PAT CK 0068

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
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High Courts07 May 2012Allowed

Etwari Mahton and Others Vs The State of Bihar

Patna High Court · (2012) 05 PAT CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 201, 304B, 34
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High Courts07 May 2012

Sachidanand Singh and Ashwani Kumar Pandey Vs The state of Bihar and Ajay Kumar Pathak

Patna High Court · (2012) 05 PAT CK 0049

Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 202, 300, 482Penal Code, 1860 (IPC) — Section 120B, 156(3), 182, 211, 380
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High Courts07 May 2012Allowed

Shyam Bihari Vs Commissioner of Income Tax and Another

Patna High Court · (2012) 345 ITR 283

Income Tax Act, 1961 — Section 145(3), 40(b), 44AD, 44AD(2)
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High Courts07 May 2012Dismissed

Reeta Srivastava and Others Vs The State of Bihar and Others Rajendra Mahto and Others Vs The State of Bihar Ors.

Patna High Court · (2012) 3 PLJR 353

Bihar Education Code, 1961 — Article 782
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High Courts07 May 2012

Bansidhar Tiwari Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 363

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High Courts07 May 2012Allowed

Ravi Shanker Jha and Others Vs The State of Bihar and Madhav Jha

Patna High Court · (2013) 1 PLJR 63

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 245, 482, 483Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 498A
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High Courts04 May 2012

Ram Niwas Upadhya Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 770

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High Courts04 May 2012Dismissed

Suresh Kumar Vs The State of Bihar and Sri Pati Prasad

Patna High Court · (2012) 05 PAT CK 0057

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
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High Courts04 May 2012Allowed

Rahul Wadhawan, Satish Acharya and Umesh Arora Vs Ramanuj Bharti and The State of Bihar

Patna High Court · (2012) 05 PAT CK 0050

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 379, 406, 415, 418
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High Courts04 May 2012

Paras Nath Singh Vs The High Court Of Judicature at Patna and Others

Patna High Court · (2012) 05 PAT CK 0048

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High Courts04 May 2012Allowed

Shankar Pasi Vs The State of Bihar

Patna High Court · (2012) 05 PAT CK 0041

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376
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High Courts04 May 2012

Bhola Chauhan, Rekha Devi and Smt. Ramrupa Devi Vs The Union of India

Patna High Court · (2012) 05 PAT CK 0039

Railway Claims Tribunal Act, 1987 — Section 18
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High Courts03 May 2012

Rajendra Paswan Vs The State of Bihar and Others

Patna High Court · (2012) 05 PAT CK 0105

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High Courts03 May 2012Dismissed

Lakhan Gope and Others Vs Dahu Gope (deceased) represented by L.Rs. and Others

Patna High Court · (2012) 05 PAT CK 0085

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High Courts03 May 2012Allowed

Aasha Gupta Vs The Union of India

Patna High Court · (2012) 3 PLJR 765

Railway Claims Tribunal Act, 1987 — Section 23
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High Courts03 May 2012Allowed

Sunil Ranka and Others Vs The State of Bihar and Another

Patna High Court · (2012) 4 PLJR 567

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 418, 467, 468
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