COURT ARCHIVE

Patna High Court judgments, 2012

1,402 judgments · page 39 of 71

High Courts09 May 2012Allowed

Ali Hussain Mian @ Ali Hussain, Sahmad Mian and Mahboob Sah Vs The State of Bihar and Sadik Mian

Patna High Court · (2012) 05 PAT CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 420, 467, 468, 471

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High Courts09 May 2012

Rabindra Pratap Sharma Vs Rajesh Kumar Sharma and Others

Patna High Court · AIR 2012 Patna 163

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High Courts09 May 2012Dismissed

Razi Ahmad Vs The State of Bihar and Anr

Patna High Court · (2012) 3 PLJR 565

Banking Regulation Act, 1949 — Section 5Criminal Procedure Code, 1973 (CrPC) — Section 391, 482Industrial Development Bank of India Act, 1964 — Section 6A

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High Courts09 May 2012Dismissed

Guddu Kumar and Others Vs The State of Bihar and Another

Patna High Court · (2012) 3 PLJR 137

Criminal Procedure Code, 1973 (CrPC) — Section 239, 323, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 337, 34

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High Courts08 May 2012Allowed

Sanjay Prasad Vs The State of Bihar

Patna High Court · (2013) 2 BBCJ 55

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High Courts08 May 2012

Anita Thakur Vs Deepak Kumar Jha and Another

Patna High Court · (2012) 4 PLJR 375

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High Courts08 May 2012Allowed

Ganpati Prasad Sahu Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 401

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High Courts08 May 2012Allowed

Binda Gope and Rajju Singh Vs The State of Bihar

Patna High Court · (2012) 05 PAT CK 0098

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34

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High Courts08 May 2012Dismissed

Dilip Kumar Singh @ Dalip Kr. Singh Vs The Union Of India and Others

Patna High Court · (2012) 05 PAT CK 0097

Army Act, 1950 — Section 39Constitution of India, 1950 — Article 14, 226

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High Courts08 May 2012

Raghunandan Mantri Vs Shiv Nandan Mantri and others

Patna High Court · (2012) 05 PAT CK 0096

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High Courts08 May 2012Allowed

Kunti Devi @ Kunti Kumari Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 288

Constitution of India, 1950 — Article 226

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High Courts08 May 2012Dismissed

Manikant Singh and Others Vs The State of Bihar

Patna High Court · (2012) 05 PAT CK 0056

Land Acquisition Act, 1894 — Section 18, 4, 4(1)

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High Courts08 May 2012Allowed

Sunil Kumar and Gaya Devi Vs Dip Narayan Mandal and Others

Patna High Court · (2012) 05 PAT CK 0055

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High Courts08 May 2012Dismissed

State of Bihar Thru. Collector, Nawadah Vs Peyari Mahto and Others

Patna High Court · (2012) 05 PAT CK 0037

Land Acquisition Act, 1894 — Section 18

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High Courts08 May 2012Allowed

Sanjay Prasad Vs The State of Bihar and Prabhat Kumar Choudhary

Patna High Court · (2012) 05 PAT CK 0024

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 406, 420

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High Courts08 May 2012Dismissed

Shambhu Kumar Singh Vs Dharmsheela Devi Singh and Others

Patna High Court · (2012) 3 PLJR 825

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(3), Order 22 Rule 4(4)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5

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High Courts08 May 2012