High Courts03 May 2012Allowed
Union of India and Others Vs Ajay Kumar
Patna High Court · (2012) 3 PLJR 805
Air Force Act, 1950 — Section 14Armed Forces Tribunals Act, 2007 — Section 3, 34Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 41 of 71
High Courts03 May 2012
Gyanchand Mochi Vs The State of Bihar
Patna High Court · (2012) 05 PAT CK 0067
Penal Code, 1860 (IPC) — Section 304, 323
High Courts03 May 2012Dismissed
Kismat Devi Vs Ram Babu Prasad and Others
Patna High Court · AIR 2012 Patna 151
Evidence Act, 1872 — Section 69Limitation Act, 1963 — Article 137
High Courts03 May 2012Allowed
Awadhesh Prasad Sharma Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 742
High Courts03 May 2012Dismissed
Surendra Pathak Vs Hindustan Fertilizer Corpn. Ltd.
Patna High Court · (2012) 135 FLR 819 : (2012) 4 LLJ 26 : (2012) 3 PLJR 545
Companies Act, 1956 — Section 617Payment of Gratuity Act, 1972 — Section 2(s)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15
High Courts02 May 2012Dismissed
Pappu Kumar Das Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 168
Constitution of India, 1950 — Article 14, 16, 226
High Courts01 May 2012Allowed
Ganesh Singh Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 330
High Courts01 May 2012
Naresh Singh, Binay Singh and Yugeshwar Singh Vs The State of Bihar
Patna High Court · (2012) 05 PAT CK 0084
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts01 May 2012Dismissed
Maghu Sah Vs Union of India
Patna High Court · (2012) 4 TAC 18
Railway Claims Tribunal Act, 1987 — Section 23
High Courts01 May 2012Dismissed
Gopal Krishna Verma Vs Rajiv Ranjan Singh @ Lalan Singh
Patna High Court · (2012) 4 PLJR 225
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 7 Rule 11Constitution of India, 1950 — Article 329Evidence Act, 1872 — Section 114
High Courts01 May 2012
The State of Bihar and Others Vs Manish Narain
Patna High Court · (2012) 3 PLJR 705
Constitution of India, 1950 — Article 226
High Courts01 May 2012Dismissed
Md. Nurul Hasnain @ Md. Narual Hasnain and Others Vs Bibi Kamrul Fatima and Others
Patna High Court · (2012) 05 PAT CK 0058
High Courts01 May 2012Allowed
Kailash Prasad Singh Vs The Union of India and Others
Patna High Court · (2012) 3 PLJR 466
Bihar Reorganisation Act, 2000 — Section 71, 72, 72(1), 72(2), 72(3)
High Courts01 May 2012Allowed
Jai Krishna Rai and Others Vs Bharath Rai and Others
Patna High Court · (2012) 05 PAT CK 0027
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts01 May 2012Allowed
Ramzan Ansari Md. Yar Ansari, Delegate of Bhabhua Co-operative Cold Storage Society Ltd., Bhabhua, District-Kaimur and Others Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 836
Bihar Co-operative Societies Act, 1935 — Section 14, 14(10), 14(9), 41(1), 41(10)
High Courts01 May 2012Dismissed
Deo Nandan Rai and Others Vs State of Bihar and Others
Patna High Court · (2012) 4 LLJ 564
Constitution of India, 1950 — Article 14, 16, 162, 226
High Courts01 May 2012Dismissed
Employees'' State Insurance Corporation "Panchdeep Bhawan", Jawaharlal Nehru Marg, Patna-800001, Deputy Director, Employees'' State Insurance Corporation "Panchdeep Bhawan", Jawaharlal Nehru Marg, Patna-800001 and Recovery Officer, Employees'' State Insurance Corporation "Panchdeep Bhawan", Jawaharlal Nehru Marg, Patna-800001 Vs R.K. Tekriwal
Patna High Court · (2012) 134 FLR 781 : (2012) LLR 842
Employees State Insurance Act, 1948 — Section 2(9), 45A, 75(1)(g), 82
High Courts30 Apr 2012Dismissed
Bihar State Sunni Waqf Board Vs Abdul Rauf and Others
Patna High Court · AIR 2012 Patna 137 : (2013) 1 PLJR 569
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15, 32Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 151Waqf Act, 1995 — Section 5, 6, 6(1), 7, 83