High Courts30 Apr 2012Dismissed
Said Ahmed Ansari@ Said Ali Vs Nazmul Hoda Ansari@ Nazbul Hoda Ansari and Another
Patna High Court · (2012) 3 PLJR 143
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 42 of 71
High Courts30 Apr 2012Dismissed
Rashmi Bhola Vs The State of Bihar, Om Prakash Bhola, Rajesh Bhola Vs The State of Bihar and Rashmi Bhola
Patna High Court · (2012) 2 DMC 323
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 379, 498A
High Courts30 Apr 2012Allowed
Shankar Tiwary Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 451
Bengal Ferries Act, 1885 — Section 9Bihar Panchayati Raj Act, 2006 — Section 158(1), 158(2)
High Courts30 Apr 2012
Branch Manager, The New India Assurance Company Ltd. Vs Banshidhar Prasad and Kanhaiya Singh
Patna High Court · (2012) 3 TAC 367
Motor Vehicles Act, 1988 — Section 166
High Courts30 Apr 2012Allowed
Raja Ram Singh Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 562
Penal Code, 1860 (IPC) — Section 302
High Courts30 Apr 2012Allowed
Arun-Safi Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 458
High Courts30 Apr 2012Dismissed
Basudeo Mahto Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 730
Penal Code, 1860 (IPC) — Section 201, 304B
High Courts30 Apr 2012Allowed
Ram Sagar Singh Vs Baleshwar Singh and Others
Patna High Court · (2012) 04 PAT CK 0013
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts27 Apr 2012Dismissed
Prateek Prabhakar Vs Prabha Devi
Patna High Court · (2014) 1 BBCJ 133
High Courts27 Apr 2012Dismissed
Nageshwar Paswan and Others Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 422
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 190, 190(1)(a), 190(1)(b), 191(1)(b)Penal Code, 1860 (IPC) — Section 364, 364(A)
High Courts27 Apr 2012Allowed
Md. Khuraid Ansari and Others Vs The State of Bihar and Another
Patna High Court · (2012) 3 PLJR 640
Criminal Procedure Code, 1973 (CrPC) — Section 239
High Courts27 Apr 2012
Ram Bilas Mahton Vs The State Of Bihar
Patna High Court · (2012) 04 PAT CK 0103
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307
High Courts27 Apr 2012
Binay Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 526
High Courts27 Apr 2012Dismissed
Parwez Alam Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 187
Constitution of India, 1950 — Article 226
High Courts27 Apr 2012Allowed
Azaz Khan Vs Union of India
Patna High Court · (2013) 290 ELT 28
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c), 66, 74
High Courts27 Apr 2012
Shamima Khatoon Vs The State of Bihar and Others
Patna High Court · (2012) 04 PAT CK 0019
High Courts27 Apr 2012Allowed
Manoj Kumar Sharma Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 506
Penal Code, 1860 (IPC) — Section 201, 302
High Courts27 Apr 2012
Renu Devi @ Renu Kumari Mandal Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 99
Constitution of India, 1950 — Article 226
High Courts26 Apr 2012
United India Insurance Co. Ltd., Regional Office Chanakya Complex, R-Block, Patna (Insurer of Truck) (Opposite Party No. 1) Vs Nooshina Shams and Others
Patna High Court · (2012) 3 TAC 356
Motor Vehicles Act, 1988 — Section 166
High Courts26 Apr 2012Allowed
Jamuna Pandit Vs The State of Bihar
Patna High Court · (2012) 04 PAT CK 0097
Penal Code, 1860 (IPC) — Section 109, 302, 323, 324, 325