High Courts23 Apr 2012
Ganesh Kumar, Asha Devi and Kanshalya Devi and Others Vs Raghunath Sah and Sushila Devi
Patna High Court · AIR 2012 Patna 121
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 44 of 71
High Courts23 Apr 2012Dismissed
Om Prakash Mahto and Others Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 21
Constitution of India, 1950 — Article 162, 166, 309
High Courts23 Apr 2012Dismissed
Jotindar Kumar Singh @ Premjee and Another Vs Sheojee Singh and Others
Patna High Court · (2012) 3 PLJR 195
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 59A, 91
High Courts20 Apr 2012Dismissed
Surendra Pandey Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 413
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Apr 2012Allowed
Subhag Koeri, Shri Ram Koeri, Madan Ahir and Balister Awadhia Vs The State of Bihar
Patna High Court · (2012) 04 PAT CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 201, 302, 34, 363, 364
High Courts20 Apr 2012
Deodhira Sanskrit Uchcha Vidyalaya Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 548
High Courts20 Apr 2012Dismissed
Shamim Khan Vs Sabanam Khatoon
Patna High Court · (2012) 04 PAT CK 0042
High Courts20 Apr 2012Allowed
Mohan Sah Vs State of Bihar
Patna High Court · (2012) 2 Crimes 475
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 366, 366A, 376
High Courts20 Apr 2012Dismissed
Shree Bharat Bhushan, Proprietor of S.B. Electric (Sales and Service) Vs Amar Kumar Salarpuria
Patna High Court · (2012) 4 PLJR 100
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Apr 2012Allowed
Manjula Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 901
Constitution of India, 1950 — Article 14
High Courts20 Apr 2012Dismissed
Shiva Kant Mishra Vs The State of Bihar, Department of Home, Patna and Others
Patna High Court · (2013) 1 PLJR 535
Penal Code, 1860 (IPC) — Section 307, 34
High Courts20 Apr 2012
Hari Shanker Prasad Pathak Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 688
High Courts19 Apr 2012
Subodh Kumar Singh @ Subodh and Another Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 141
Bihar State Universities Act, 1976 — Section 10(12)
High Courts19 Apr 2012
Sumari Kumari @ Sumon Kumari Vs The State of Bihar and Others
Patna High Court · (2012) 04 PAT CK 0117
High Courts19 Apr 2012
Tilak Rai and Others Vs The State of Bihar
Patna High Court · (2012) 04 PAT CK 0081
Penal Code, 1860 (IPC) — Section 149, 307, 323, 325
High Courts18 Apr 2012Dismissed
Harendra Yadav Vs The State of Bihar and Another
Patna High Court · (2012) 3 PLJR 480
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 498(A)
High Courts18 Apr 2012
Guddu Kumar Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 619
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 376, 376(2)
High Courts18 Apr 2012Allowed
Bhola Yadav, Kailash Yadav and Bulaki Yadav Vs The State of Bihar
Patna High Court · (2012) 04 PAT CK 0059
Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Apr 2012
Sri Chamari Chaudhary and Another Vs The State of Bihar and Another
Patna High Court · (2012) CriLJ 3295 : (2012) 3 PLJR 189
Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Penal Code, 1860 (IPC) — Section 498A
High Courts18 Apr 2012Dismissed
The Bihar State Board of Hindu Religious Trust Vs Chanu Gir, Chela of Matuk Gir
Patna High Court · (2012) 04 PAT CK 0035
Bihar Hindu Religious Trusts Act, 1950 — Section 43Bihar Tenancy Act, 1885 — Section 103, 2(P), 78