High Courts12 Apr 2012
Sri Chandrika Sao Vs The State of Bihar and Another
Patna High Court · (2012) 3 PLJR 890
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 68
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 46 of 71
High Courts12 Apr 2012Allowed
Arun Singh and Others Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 511
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Apr 2012Allowed
Binod Kumar More Vs The State Election Commissioner, State Election Commission, Bihar and Others
Patna High Court · (2012) 4 PLJR 599
Bihar Municipal Act, 2007 — Section 18, 18(1)(g)Criminal Procedure Code, 1973 (CrPC) — Section 109, 110Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts11 Apr 2012Dismissed
Suresh Rai Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 709
Criminal Procedure Code, 1973 (CrPC) — Section 161, 167, 170, 173(2), 173(5)Penal Code, 1860 (IPC) — Section 364A
High Courts11 Apr 2012Dismissed
Shambhoo Nath Vs The State of Bihar and Others
Patna High Court · AIR 2013 Patna 46 : (2012) 3 PLJR 828
Legal Services Authorities Act, 1987 — Section 19, 19, 19(5), 19(5)(ii), 20, 20Penal Code, 1860 (IPC) — Section 193, 195, 219, 228
High Courts11 Apr 2012
Ambika Pandey Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 652
High Courts11 Apr 2012Dismissed
Most. Bedamo Devi @ Bedami Devi Vs Most. Raj Pato Devi and Others
Patna High Court · (2012) 04 PAT CK 0053
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts11 Apr 2012Dismissed
Ramashish Singh Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 557
Arms Act, 1959 — Section 25(1b)(a), 26, 27, 35
High Courts11 Apr 2012Allowed
Rajendra Pd. Yadav Vs Sumitra Devi and Others
Patna High Court · (2012) 3 PLJR 557
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A, Order 8 Rule 6A(4), Order 8 Rule 6B, Order 9 Rule 8
High Courts10 Apr 2012
Dr. Sunil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 20
High Courts10 Apr 2012Dismissed
Kumari Sangita Vidyarthi Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 1047
High Courts10 Apr 2012Allowed
J.P. Shukla @ Jitendra Prasd Shukla and Others Vs The State of Bihar and Shri Ganga Paswan
Patna High Court · (2012) 04 PAT CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 406, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts10 Apr 2012
The Chairman, Madhya Bihar Gramin Bank, Head Office, Meena Plaza, South of Museum, Patna-1 Vs The Union of India and Others
Patna High Court · (2013) LLR 94 : (2012) 3 PLJR 694
High Courts10 Apr 2012
Saraswati Bhawan Jai Kant Madhyamik Sanskrit Vidyalaya Vs The State of Bihar and Others Saraswati Bhawan Sanskrit Madhyamik Vidyalaya Vs The State of Bihar and Others
Patna High Court · (2012) 04 PAT CK 0018
High Courts10 Apr 2012
Krishna Singh Vs The State of Bihar and Others
Patna High Court · (2013) 137 FLR 36 : (2012) 4 PLJR 290
Minimum Wages Act, 1948 — Section 22
High Courts09 Apr 2012Allowed
Anju Kuwar @ Anju Devi Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 525
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts09 Apr 2012Dismissed
Mostt. Dayamanti Devi, Manoj Kumar Singh, Arun Kumar Singh and Ajit Kumar Singh Vs Mostt. Rajeya Khatoon and Others
Patna High Court · (2012) 04 PAT CK 0095
High Courts09 Apr 2012Dismissed
Kedar Nath Rai Vs The State of Bihar
Patna High Court · (2012) 04 PAT CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts09 Apr 2012Dismissed
Vishnu Shankar Singh @ Bishnu Singh and Hari Shankar Singh Vs The State of Bihar
Patna High Court · (2012) 04 PAT CK 0062
Penal Code, 1860 (IPC) — Section 304
High Courts09 Apr 2012Allowed
Bhushan Prasad @ Shashi Bhushan Kumar and Smt. Mamta Devi Vs The State of Bihar and Sanjay Kumar Agrawal, Bijay Textiles
Patna High Court · (2012) 04 PAT CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 405, 406