High Courts09 Apr 2012Disposed Off
Devendra Pd. Singh No. 1 @ Devendra Pd. Singh Vs The State of Bihar and Others
Patna High Court · (2012) 04 PAT CK 0010
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 47 of 71
High Courts06 Apr 2012
Chandrawati Devi Vs Smt. Radhika Devi and Others
Patna High Court · (2012) 3 TAC 384
High Courts06 Apr 2012
Rup Narain Rai and Others Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 414
Penal Code, 1860 (IPC) — Section 149, 307, 324
High Courts05 Apr 2012Allowed
Sita Ram Singh Vs The United India Insurance Co. Ltd. and Others
Patna High Court · (2013) 1 PLJR 679
High Courts05 Apr 2012
Pawan Kumar Raman Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 813
Constitution of India, 1950 — Article 226
High Courts05 Apr 2012
Dr. Bajrang Deo Narayan Sinha Vs The State of Bihar Dr. Hemendra Nath Varma Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 207
Constitution of India, 1950 — Article 226, 311, 311(2)Prevention of Corruption Act, 1988 — Section 7
High Courts05 Apr 2012Allowed
P.N. Choudhary and Others Vs The State of Bihar and Another
Patna High Court · (2012) 3 PLJR 892
Penal Code, 1860 (IPC) — Section 420
High Courts05 Apr 2012Allowed
Kaushal Kumar and Another Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 395
High Courts05 Apr 2012
Chandrika Ram Vs The State of Bihar
Patna High Court · (2012) 04 PAT CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 326
High Courts05 Apr 2012Dismissed
Kishor Pandey Vs The State of Bihar and Others
Patna High Court · (2012) 04 PAT CK 0067
High Courts05 Apr 2012Dismissed
The State of Bihar Vs Mehdi Hasan
Patna High Court · (2012) 04 PAT CK 0064
Land Acquisition Act, 1894 — Section 18, 4
High Courts05 Apr 2012Allowed
Om Trijug Narayan Singh @ Triyug Narayan Singh Vs The estate/goods of Late Ayodhya Singh, Ganesh Singh and Ram Ladoo Singh
Patna High Court · AIR 2012 Patna 157
Succession Act, 1925 — Section 218
High Courts05 Apr 2012Allowed
Shri Malay Chatterji Vs The State of Bihar and Smt. Pratibha Prasad
Patna High Court · (2012) CriLJ 2240 : (2012) 4 PLJR 59
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 202, 204Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17Information Technology Act, 2000 — Section 2(1)
High Courts05 Apr 2012Allowed
Governing Body of Bindeshwari Dubey Mahavidyalaya and Another Vs Veer Kunwar Singh University and Another
Patna High Court · (2012) 3 PLJR 113
Bihar State Universities Act, 1976 — Section 60, 60(4)
High Courts05 Apr 2012Allowed
Rajendra Das Vs State of Bihar
Patna High Court · (2012) 04 PAT CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 498A
High Courts05 Apr 2012Dismissed
Dayanand Singh and Others Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 217
High Courts04 Apr 2012Allowed
Ravi Shankar Sahay and Others Vs The State of Bihar and Another
Patna High Court · (2012) 3 PLJR 416
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 465, 468
High Courts04 Apr 2012Dismissed
Mahendra Prasad Vs The State of Bihar and Others
Patna High Court · (2012) 04 PAT CK 0076
High Courts04 Apr 2012Allowed
Uma Chaturvedi Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 21