High Courts18 Apr 2012
Sachani Devi Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 561
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 45 of 71
High Courts17 Apr 2012
Jagdish Singh and Rajpati Singh Vs The State Of Bihar and Ram Narayan Singh
Patna High Court · (2012) 04 PAT CK 0096
High Courts17 Apr 2012
Vinod Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 714
High Courts17 Apr 2012Dismissed
Sita Ram Sharma and Another Vs The State of Bihar and Another
Patna High Court · (2012) 3 PLJR 485
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406
High Courts17 Apr 2012
Most. Nilam Devi @ Neelam Shina Vs Lakshman Singh @ Laxuman Singh and Others
Patna High Court · (2012) 04 PAT CK 0050
High Courts17 Apr 2012Allowed
Bachhi Devi and Others Vs Madho Singh and Others
Patna High Court · (2012) 04 PAT CK 0049
Civil Procedure Code, 1908 (CPC) — Section 35(2)
High Courts16 Apr 2012Disposed Off
Managing Committee, Balika Uchaya Vidyalaya, Sahsaraon Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 209
High Courts16 Apr 2012
M/s Dumraon Textiles Ltd. Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 450
Bihar Electricity Duty Act, 1948 — Section 9Industrial Incentive Policy, 2006 — Clause 2(v)
High Courts16 Apr 2012Dismissed
Prem Chand Gupta and Another Vs Raj Kumar
Patna High Court · (2012) 2 PLJR 865 : (2013) 1 RCR(Rent) 100
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 3, 4
High Courts16 Apr 2012Allowed
State of Bihar Vs Ajay Singh, Manoj Singh and Narendra Singh @ Nagendra Singh Sanjay Singh Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 601
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 20, 21Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts16 Apr 2012Dismissed
Asha Devi Vs Deeplal Rai and Others
Patna High Court · AIR 2012 Patna 112
Succession Act, 1925 — Section 276
High Courts16 Apr 2012
Sita Devi Vs The State of Bihar and Another
Patna High Court · (2012) CriLJ 2942 : (2013) 1 PLJR 179
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 397, 401Family Courts Act, 1984 — Section 10, 10(2), 19, 19(1), 19(2)Hindu Marriage Act, 1955 — Section 24
High Courts12 Apr 2012Allowed
Shyam Sunder Tibrewal Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 903
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ABihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 15, 5
High Courts12 Apr 2012
Praveen Wilson Herbert and Others Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 583
Constitution of India, 1950 — Article 309
High Courts12 Apr 2012Dismissed
Md. Ali Muzaffar and Others Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 419
Constitution of India, 1950 — Article 226, 309Indian Medical Council Act, 1956 — Section 33
High Courts12 Apr 2012Dismissed
Lok Nath Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 811
Bihar Money Lenders Act, 1974 — Section 12, 45Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 145(6), 146
High Courts12 Apr 2012Dismissed
Kishan Kumar Soni @ Soni Gupta Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 89
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 239, 482Immoral Traffic (Prevention) Act, 1956 — Section 4(2)(A)(B), 4(2)(B), 5, 7(1)(A), 7(1)A
High Courts12 Apr 2012Dismissed
Md. Nasir Vs The State of Bihar
Patna High Court · (2012) 04 PAT CK 0052
Penal Code, 1860 (IPC) — Section 304(1)
High Courts12 Apr 2012Dismissed
Smt. Basmati Devi Vs Smt. Anju Kumari Mishra and Others
Patna High Court · (2012) 3 PLJR 214
Bihar Land Tribunal Act, 2009 — Section 10, 18, 4, 7Industrial Disputes Act, 1947 — Section 33C
High Courts12 Apr 2012
Anup Kumar Upadhyay Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 185
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Penal Code, 1860 (IPC) — Section 323, 406, 498A