COURT ARCHIVE

Patna High Court judgments, 2012

1,402 judgments · page 49 of 71

High Courts30 Mar 2012Dismissed

Ram Vali Yadav Vs Krishna Mohan Prasad and Others

Patna High Court · (2012) 03 PAT CK 0038

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, Order 41 Rule 27, Order 41 Rule 27(1)Limitation Act, 1963 — Article 65Specific Relief Act, 1963 — Section 34

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High Courts30 Mar 2012Dismissed

Hindustan Live Stock Agency Vs Deputy Commissioner of In-come Tax, Central Circle-1, Central Revenue Building, Patna-800001

Patna High Court · (2012) 3 PLJR 342

Income Tax Act, 1961 — Section 143(1)(a), 143(3), 147, 148, 254(2)

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High Courts29 Mar 2012Dismissed

Amit Kumar Lal @ Amit Kumar Sinha Vs The State of Bihar

Patna High Court · (2012) 3 PLJR 676

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376, 450

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High Courts29 Mar 2012Allowed

Madhu Sudan Prasad Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 55

Constitution of India, 1950 — Article 136, 226

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High Courts29 Mar 2012Allowed

Sanjeev Kumar Sinha @ Sanjeev Kumar @ Guddu Vs The State of Bihar

Patna High Court · (2012) 03 PAT CK 0111

Penal Code, 1860 (IPC) — Section 394

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High Courts29 Mar 2012Dismissed

Alakh Kumar Sinha and Another Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 654

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High Courts29 Mar 2012Dismissed

Sarjugia Devi Vs Rajendra Rai

Patna High Court · (2012) 4 PLJR 75

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Transfer of Property Act, 1882 — Section 54

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High Courts29 Mar 2012Dismissed

Smt. Shanti Singh and Smt. Krishna Singh @ Karuna Singh Vs Smt. Sharda Singh

Patna High Court · AIR 2012 Patna 109

Evidence Act, 1872 — Section 68, 69Succession Act, 1925 — Section 278

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High Courts29 Mar 2012Dismissed

Munni Khatoon Vs The State of Bihar

Patna High Court · (2012) 2 PLJR 816

Penal Code, 1860 (IPC) — Section 120B, 149, 302, 304, 34

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High Courts29 Mar 2012Allowed

The State of Bihar Vs The Union of India and Others

Patna High Court · (2012) 03 PAT CK 0039

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High Courts29 Mar 2012Dismissed

Sweta Kumari @ Shweta Kumari Vs Niraj Kumar Niraj Kumar Vs Sweta Kumari

Patna High Court · (2012) 4 PLJR 86

Hindu Marriage Act, 1955 — Section 13

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High Courts28 Mar 2012

Bharat Ram Vs The Union of India

Patna High Court · (2012) 03 PAT CK 0003

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High Courts27 Mar 2012Disposed Off

Kailash Prasad Choudhary Vs State of Bihar

Patna High Court · (2013) 3 BLJud 67

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High Courts27 Mar 2012Dismissed

Jagannath Sahani and Another Vs State of Bihar and Others

Patna High Court · (2013) LabIC 294 : (2013) 2 PLJR 916

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High Courts27 Mar 2012

Pradeep Kumar @ Pintoo Sharma Vs The State of Bihar

Patna High Court · (2013) 2 PLJR 514

Criminal Procedure Code, 1973 (CrPC) — Section 216, 319

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High Courts27 Mar 2012Dismissed

Regional Director, Employees'' State Insurance Corporation and Another Vs Kiran Cinema

Patna High Court · (2012) 134 FLR 219 : (2012) 4 LLJ 775 : (2012) LLR 1049

Employees State Insurance Act, 1948 — Section 45A, 75(1)(g), 77(1A), 82

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High Courts27 Mar 2012Allowed

Rajesh Bhardwaj and Others Vs The State of Bihar and Others

Patna High Court · (2012) CriLJ 3313 : (2012) 3 PLJR 309

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 120B, 201, 302

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High Courts27 Mar 2012Dismissed