Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 192, 202, 482Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts11 May 2012Allowed

Urmila Devi and Others Vs The State of Bihar

Patna High Court · (2012) 4 PLJR 397

Evidence Act, 1872 — Section 114

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High Courts11 May 2012Allowed

Raj Kumar Singh Vs State of Bihar and Others

Patna High Court · (2013) 2 SCT 487

Penal Code, 1860 (IPC) — Section 379, 411

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High Courts10 May 2012Allowed

Arvind Kumar Sharma Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 59

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High Courts10 May 2012Allowed

Balendu Bharti Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 460

Bihar Municipal Act, 2007 — Section 18, 18(2), 445, 475Constitution of India, 1950 — Article 226, 243V, 243ZA

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High Courts10 May 2012Dismissed

The Union of India Vs Siya Ram Paswan and Others

Patna High Court · (2012) 05 PAT CK 0087

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High Courts10 May 2012Dismissed

Raisul Azam and Others Vs The State of Bihar and Anjum Ara

Patna High Court · (2013) 2 Crimes 97 : (2012) 3 PLJR 804

Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 498A

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High Courts10 May 2012Allowed

Kamloo Sao, Awadhesh Sao and Raghunath @ Raghunandan Sao Vs The State of Bihar

Patna High Court · (2012) 05 PAT CK 0065

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts10 May 2012Dismissed

The State of Bihar and Others Vs Bhuwaneshwar Sharma and The Accountant General (A and Ii) Beer Chand Patel Marg, Patna

Patna High Court · (2013) 1 PLJR 475 : (2012) 4 PLJR 654

Bihar Pension Rules, 1950 — Rule 43Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468

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High Courts10 May 2012Allowed

Ranvir Singh @ Ranvir and Others Vs State of Bihar and Another

Patna High Court · (2013) 1 PLJR 520

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

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High Courts10 May 2012Allowed

Shailendra Thakur Vs Manish Kumar

Patna High Court · (2012) 05 PAT CK 0053

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High Courts10 May 2012Dismissed

Md. Ahsan and Others Vs The State of Bihar and Bibi Sanjida Khatoon

Patna High Court · (2012) 05 PAT CK 0047

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A

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High Courts10 May 2012Dismissed

Rajiv Kumar Gupta @ Rajiv Kumar, Sandeep Kumar Gupta @ Parmendar Prasad Gupta Vs The State Of Bihar and Ravish Prasad

Patna High Court · (2012) 05 PAT CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 420, 463, 464, 467

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High Courts10 May 2012Dismissed

Sri Siddhartha Kumar Singh Vs The State of Bihar and Another

Patna High Court · (2013) 1 PLJR 50

Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 406, 498A

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High Courts09 May 2012Allowed

The Commissioner, Kendriya Vidyalaya Sangathan, 18, Institutional Area, Sahid Jeet Singh Marg, New Delhi- 110016 Vs Raghu Nandan Singh and Others

Patna High Court · (2012) 05 PAT CK 0095

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High Courts09 May 2012Dismissed

Mallik Enterprises Vs Dy. Commissioner of Income Tax, Spl. Inv. Circle-1, Central Revenue Building, Patna-800001

Patna High Court · (2012) 3 PLJR 594

Bihar Finance Act, 1981 — Section 9(5)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100Income Tax Act, 1922 — Section 34, 34(1)(A)

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