COURT ARCHIVE

Patna High Court judgments, 2012

1,402 judgments · page 36 of 71

High Courts18 May 2012Dismissed

Sayad Mashir Asharaf Vs Sayad Jamal Ashraf and Others

Patna High Court · (2012) 4 PLJR 392

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 2(f)Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 92

Read judgment

High Courts18 May 2012Allowed

M/s Narayani Nirman Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 129

Read judgment

High Courts18 May 2012Allowed

Vivek Vikas and Others Vs The Bihar State Electricity Board and Others

Patna High Court · (2012) 4 PLJR 267 : (2013) 3 SCT 379

Constitution of India, 1950 — Article 136, 226, 227

Read judgment

High Courts18 May 2012Allowed

A2Z Infrastructure Ltd. Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 157

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 201, 406, 409, 420

Read judgment

High Courts18 May 2012Dismissed

Ravi Kumar Choudhary Vs The Chairman-cum-Managing Director, Allahabad Bank, Head Office-2, Netaji Shubash Road, Kolkata-700001 and Others

Patna High Court · (2012) 3 PLJR 767

Read judgment

High Courts18 May 2012Dismissed

Binda Ram Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 321

Read judgment

High Courts18 May 2012Allowed

Verma Press Vs The Accountant General, Bihar, Patna and Others

Patna High Court · (2012) 4 PLJR 12

Electricity Act, 1910 — Section 26

Read judgment

High Courts18 May 2012Allowed

Rabindra Chaudhary Vs The State of Bihar and Others

Patna High Court · AIR 2012 Patna 172

Constitution of India, 1950 — Article 14, 21Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 373

Read judgment

High Courts18 May 2012Allowed

Rama Kant Singh Vs The National Hydraulic Power Corporation Ltd. and Others

Patna High Court · (2012) 4 PLJR 258

Read judgment

High Courts18 May 2012Allowed

Raj Mangal Raut Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 533

Constitution of India, 1950 — Article 14

Read judgment

High Courts18 May 2012Dismissed

Gyanendra Singh Vs The Union of India and Others

Patna High Court · (2013) 1 PLJR 148

Sashastra Seema Bal Rules, 2009 — Rule 26(2)

Read judgment

High Courts17 May 2012Dismissed

Hira Nand Lall Vs Santosh Kumar Badhwani and Others

Patna High Court · (2013) 1 BC 508

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 151Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17, 34

Read judgment

High Courts16 May 2012Disposed Off