High Courts16 Jul 2012
Ram Jatan Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2012) 07 PAT CK 0090
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 30 of 71
High Courts16 Jul 2012
Bijendra Mahto Vs The State of Bihar and Brahamdeo Mahto
Patna High Court · (2012) 07 PAT CK 0036
Penal Code, 1860 (IPC) — Section 323, 325, 341
High Courts16 Jul 2012
Manish Kumar Vs The State of Bihar
Patna High Court · (2012) 07 PAT CK 0025
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364A
High Courts16 Jul 2012
Bheem Prasad Vs The State of Bihar and Others
Patna High Court · (2012) 07 PAT CK 0003
High Courts13 Jul 2012
Raghunath Marandi and Another Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 839
High Courts13 Jul 2012Allowed
Rajesh Kumar Pandey Vs The State of Bihar and Another
Patna High Court · (2013) 1 PLJR 34
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 182, 190Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 316, 34, 406, 494, 495
High Courts13 Jul 2012Allowed
Bilas Sah Vs The State of Bihar
Patna High Court · (2012) 07 PAT CK 0079
Penal Code, 1860 (IPC) — Section 302, 307
High Courts13 Jul 2012Allowed
In Re: Late Kamta Prasad Sinha and Dr. Abha Sinha
Patna High Court · (2012) 07 PAT CK 0066
Succession Act, 1925 — Section 263, 276, 300
High Courts13 Jul 2012
Chandrama Singh @ Nathuni Singh Vs Registrar, Civil Court (Administrative) and Another
Patna High Court · AIR 2012 Patna 175 : (2012) 4 PLJR 867
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1, Order 14 Rule 2, Order 7 Rule 11(d), 151Limitation Act, 1963 — Section 10, 11, 12, 13, 14, 14
High Courts13 Jul 2012Allowed
In Re: Late Ganga Devi and Smt. Nirmala Lal
Patna High Court · (2012) 07 PAT CK 0050
Succession Act, 1925 — Section 263, 276, 300
High Courts13 Jul 2012Allowed
Shyam Sunder Pandey Vs The State Election Commission (Panchayat) and Others
Patna High Court · (2012) 4 PLJR 6
Constitution of India, 1950 — Article 119, 309
High Courts12 Jul 2012Dismissed
Bhagwan Singh Vs Managing Director, Central Warehousing Corporation and Others
Patna High Court · (2013) 1 PLJR 811
Arbitration and Conciliation Act, 1996 — Section 21, 4, 85, 85(2), 85(2)(a)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts10 Jul 2012Disposed Off
Mrs. Shagufta Parween Vs Syed Shaheen Manzar
Patna High Court · (2013) 4 BBCJ 429
High Courts10 Jul 2012Disposed Off
Dehru Khaira @ Laiya @ Naiya Vs The State of Bihar The State of Bihar Vs Sabir Mian @ Lutania Mian
Patna High Court · (2012) 07 PAT CK 0113
High Courts10 Jul 2012Allowed
Dhrup Singh and Others Vs The State of Bihar
Patna High Court · (2012) 07 PAT CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 107, 116, 323, 324, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(i)(x)
High Courts10 Jul 2012Dismissed
Lal Babu Yadav Vs State of Bihar and Others
Patna High Court · AIR 2013 Patna 26
Constitution of India, 1950 — Article 14Tobacco Board Act, 1975 — Section 4, 5, 6
High Courts10 Jul 2012
Chintamani Upadhyay Vs The Chairman, Bihar State Electricity Board and Others
Patna High Court · (2013) 1 PLJR 795
High Courts09 Jul 2012Allowed
Nagendra Nath Mishra Vs The State of Bihar and Others
Patna High Court · (2013) 137 FLR 43 : (2012) 4 PLJR 373
Bihar Pension Rules, 1950 — Rule 43(b), 43(b)(a)(ii)
High Courts06 Jul 2012Dismissed
Bhigunath Tiwari Vs Bishundeo Tiwari
Patna High Court · (2013) 1 BBCJ 243
High Courts06 Jul 2012Dismissed
Abhishek Kumar Vs The State of Bihar, Patna and Others Rajan Sharma Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 231
Constitution of India, 1950 — Article 14, 19, 21, 300A, 31CLand Acquisition Act, 1894 — Section 11, 11A, 16, 17, 17(1)