High Courts20 Jul 2012
Sushant Kumar Mandal Vs The State Bank of India
Patna High Court · (2012) 07 PAT CK 0041
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 29 of 71
High Courts19 Jul 2012
Anil Ram Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 528
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313
High Courts19 Jul 2012Dismissed
Bachi Devi Vs The State of Bihar, Pawan Kumar Narsariya
Patna High Court · (2012) 07 PAT CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 363
High Courts19 Jul 2012
Siya Ram Prasad, Ram Padarath Prasad Vs State of Bihar
Patna High Court · (2012) 07 PAT CK 0040
Penal Code, 1860 (IPC) — Section 395
High Courts19 Jul 2012Dismissed
Smt. Kamta Devi and Another Vs Dr. Rekha Singh and Others
Patna High Court · (2013) 1 PLJR 18
Succession Act, 1925 — Section 2, 276, 59, 62, 63
High Courts19 Jul 2012
Dhuropati and Others Vs Jitendra Kumar and Others
Patna High Court · (2013) 2 PLJR 58 : (2013) 2 PLJR 512
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173
High Courts19 Jul 2012
Manoj Prasad and Others Vs Shivam Plantation P. Ltd.
Patna High Court · (2012) 174 CompCas 132
Companies Act, 1956 — Section 433(c)Securities and Exchange Board of India Act, 1992 — Section 24, 26
High Courts19 Jul 2012Allowed
Amitabh Sinha Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 499
Electricity Act, 2003 — Section 126, 126(2), 126(3), 127, 135Penal Code, 1860 (IPC) — Section 24
High Courts18 Jul 2012Dismissed
Md. Aslam Vs State of Bihar
Patna High Court · (2013) 1 BBCJ 456 : (2012) 4 BLJud 138
High Courts18 Jul 2012Dismissed
Kiran Devi Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 530
Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 154(3), 156(3), 190, 200
High Courts18 Jul 2012Allowed
Munakiya Devi and Yamuna Dayal @ Yamuna Prasad @ Jamuna Prasad Vs The State of Bihar and Shri Amarnath Sinha
Patna High Court · (2012) 07 PAT CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 300Penal Code, 1860 (IPC) — Section 120B, 405, 406, 420, 467
High Courts18 Jul 2012Dismissed
Md. Raus @ Rahis Mian @ Md. Rias and Others Vs The State of Bihar and Another
Patna High Court · (2013) 1 PLJR 579
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 147, 323, 379
High Courts18 Jul 2012Dismissed
Sri Ram Lal Mandal and Others Vs Sri Satya Narayan Mandal and Others
Patna High Court · AIR 2012 Patna 189 : (2013) 1 PLJR 701
Transfer of Property Act, 1882 — Section 54
High Courts18 Jul 2012Dismissed
Dr. Ranjit Kumar and Others Vs The Union of India and Others Dr. Sadhna Kumari Vs The State of Bihar and Others Dr. Ranjit Kumar Vs The Union of India and Others
Patna High Court · (2012) 4 PLJR 903
Constitution of India, 1950 — Article 15(5), 29(2), 30, 30(1)Indian Medical Council Act, 1956 — Section 10A, 10A(1)(b)(ii), 20, 23, 33National Commission for Minority Educational Institutions Act, 2004 — Section 2(g)
High Courts17 Jul 2012
Krishna Kumar Sah @ Krishnanand Sah Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 31
Bihar Tenancy Act, 1885 — Section 103A(2)Limitation Act, 1963 — Article 112
High Courts17 Jul 2012Dismissed
Krishna Singh and Others Vs The Central Bureau of Investigation SPE
Patna High Court · (2012) 4 PLJR 821
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(5), 207, 227, 239Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts17 Jul 2012Allowed
Om Prakash Singh Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 406
High Courts16 Jul 2012
Md. Mokhtar Alam Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 937
High Courts16 Jul 2012Dismissed
Jay Shankar Tiwary Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 379
Constitution of India, 1950 — Article 12, 14, 30(1)