High Courts24 Jul 2012Dismissed
Sitaram Yadav and Others Vs Sant Lal Yadav and Others
Patna High Court · (2012) 07 PAT CK 0044
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 28 of 71
High Courts24 Jul 2012Dismissed
Arun Kumar Verma Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 515
High Courts24 Jul 2012Allowed
Kranti Devi and Others Vs Om Bahadur Jha and Others
Patna High Court · (2012) 07 PAT CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts23 Jul 2012Disposed Off
State of Bihar Vs Gurusharan Ram
Patna High Court · (2013) 1 BBCJ 150
High Courts23 Jul 2012Allowed
Rana Yadav Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 18 : (2012) 4 BLJud 95
High Courts23 Jul 2012Allowed
Anandi Prasad Singh Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 598
High Courts23 Jul 2012
Anant Prasad Gupta Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 555
Bengal Municipal Act, 1884 — Section 69, 69(1)
High Courts23 Jul 2012Allowed
Dr. Surendra Mohan Kumar Sinha and Another Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 845
Bihar Pension Rules, 1950 — Rule 43(b)(a)(ii)
High Courts23 Jul 2012Dismissed
Mahesh Jha and Others Vs Smt. Yasoda Devi
Patna High Court · (2012) 07 PAT CK 0059
High Courts23 Jul 2012Dismissed
Ramanand Singh @ Ram Nandan Singh Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 385
Penal Code, 1860 (IPC) — Section 302, 435, 84
High Courts23 Jul 2012
Md. Badruddin and others Vs The State of Bihar
Patna High Court · (2012) 07 PAT CK 0019
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 145
High Courts23 Jul 2012Allowed
Rajendra Sao @ Rajendra Sah, Rabindra Sao @ Rabindra Sah, Kesho Sao @ Kesho Sah and Hira Sao @ Hira Sahu Vs The State of Bihar
Patna High Court · (2012) 07 PAT CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 207, 360Evidence Act, 1872 — Section 32, 60Penal Code, 1860 (IPC) — Section 149, 302, 304, 307, 323
High Courts20 Jul 2012Disposed Off
Chandrika Mahto Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 229
High Courts20 Jul 2012Allowed
Rajeeb Ranjan Kumar Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 257 : (2012) 4 BLJud 14
High Courts20 Jul 2012Disposed Off
Pramod Kumar Sharma Vs Raj Kumar Sharma
Patna High Court · (2013) 4 BBCJ 305
High Courts20 Jul 2012Dismissed
Yogendra Ram Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 291 : (2013) 2 BLJud 29
High Courts20 Jul 2012Allowed
M/s. Roxy Cinema Vs State of Bihar and Another
Patna High Court · (2013) LabIC 346 : (2013) LLR 282 : (2013) 2 PLJR 931
Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts20 Jul 2012Allowed
Chandradeep Yadav Vs Ram Saran Prasad
Patna High Court · (2012) 07 PAT CK 0060
Specific Relief Act, 1963 — Section 16(c)
High Courts20 Jul 2012Dismissed
Phool Mohammad and others Vs State of Bihar
Patna High Court · (2012) 07 PAT CK 0047
Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts20 Jul 2012
Ram Bilash Sharma Vs Bihar State Road Transport Corporation Paribahan Bhawan, Birchand Patel Path and others
Patna High Court · (2012) 07 PAT CK 0046