High Courts01 Aug 2012
Krishna Lal Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 332
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 26 of 71
High Courts31 Jul 2012
Satya Narayan Choudhary Vs State of Bihar and Another
Patna High Court · (2013) 1 PLJR 4
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)Family Courts Act, 1984 — Section 9
High Courts31 Jul 2012Dismissed
Mohan Sahni @ Mohan Sahani and Another Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 471
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts31 Jul 2012Allowed
Choudhary Vijay Kumar Sharma Vs The State of Bihar and Others Gauri Shankar Pandey Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 574
High Courts31 Jul 2012Dismissed
Sri Laxminath Jha and Others Vs The L.N.M. University, Darbhanga and Others Arun Kumar Mishra and Others Vs The L.N. Mithila University and Others
Patna High Court · (2012) 4 PLJR 650
High Courts31 Jul 2012Allowed
Munna Kuraishi Vs State of Bihar and Another
Patna High Court · (2013) CriLJ 96 : (2013) 1 DMC 740
Criminal Procedure Code, 1973 (CrPC) — Section 125(4)Family Courts Act, 1984 — Section 19(4), 9Penal Code, 1860 (IPC) — Section 498A
High Courts30 Jul 2012Allowed
Ramashish Kumar Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 594
High Courts30 Jul 2012Allowed
Vinay Singh Vs State Of Bihar
Patna High Court · (2012) 07 PAT CK 0043
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 207, 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts27 Jul 2012
Dr. Ashok Kumar Singh and Dr. S.K. Jayaswal @ Shushil Kumar Jaishwal Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 917
Criminal Procedure Code, 1973 (CrPC) — Section 228, 228(1)(a), 259, 482Income Tax Act, 1922 — Section 22, 22(2), 22(2), 22(4), 23Penal Code, 1860 (IPC) — Section 304, 304A
High Courts27 Jul 2012Allowed
Santosh Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 454
Constitution of India, 1950 — Article 162, 309
High Courts27 Jul 2012Allowed
Laxmi Mandal Vs The State Of Bihar and Others
Patna High Court · (2012) 3 PLJR 854
Constitution of India, 1950 — Article 311(2)
High Courts27 Jul 2012Allowed
Sunita Kumari Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 847
High Courts27 Jul 2012Dismissed
Sanjay Kumar Gupta Vs The Bihar State Electricity Board and Others
Patna High Court · (2013) 2 PLJR 496
Electricity Act, 2003 — Section 126, 135, 150, 2(15)
High Courts27 Jul 2012
Baban Baitha Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 507
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(k), 53
High Courts26 Jul 2012Allowed
Kauleshwar Mahto Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 582
High Courts26 Jul 2012Allowed
Nirmal Chamar Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 66
Penal Code, 1860 (IPC) — Section 395
High Courts26 Jul 2012Allowed
Bhagwatia Devi and Others Vs Arjun Prasad Thathera, Ashok Kumar Tathera, Krishna Prasad Thathera, Ram Pati Devi
Patna High Court · (2013) 2 PLJR 134
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Specific Relief Act, 1963 — Section 16(c)
High Courts26 Jul 2012Dismissed
Ram Prasad Kushwaha Vs Most. Yashoda and Others
Patna High Court · (2012) 4 PLJR 480
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Specific Relief Act, 1963 — Section 16(c)