High Courts08 Aug 2012Dismissed
Ramu Yadav Vs Mahadeo Raut
Patna High Court · (2013) 1 BBCJ 548 : (2012) 4 BLJud 81
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 24 of 71
High Courts08 Aug 2012Dismissed
Jai Prakash Singh, Public Prosecutor Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 916
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 190, 190Evidence Act, 1872 — Section 144, 145, 146, 165
High Courts08 Aug 2012Dismissed
Alfred Bernard Thakur Vs Mery Hilarian Bernard and Others
Patna High Court · (2012) 08 PAT CK 0066
High Courts08 Aug 2012
Badri Rishideo Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 478
Essential Commodities Act, 1955 — Section 7
High Courts08 Aug 2012Allowed
Sudhir Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 409
Constitution of India, 1950 — Article 226
High Courts08 Aug 2012Dismissed
Raj Narayan Singh Vs State of Bihar and Others
Patna High Court · (2013) 1 DMC 275
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts08 Aug 2012
Surendra Kumar, Chief Engineer (Mechanical) Public Health Engineering Department, Govt. of Bihar, Visheshwaraiya Bhawan, Bailey Road, Patna Vs Sri Prakash Chandra Mishra Sri Prakash Chandra Mishra Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 377
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 12
High Courts07 Aug 2012Dismissed
Laddu Gope Vs Manoj Kuer Sharma and Others
Patna High Court · (2013) 1 PLJR 461
Specific Relief Act, 1963 — Section 11, 16(c), 34, 4, 6
High Courts07 Aug 2012Allowed
The State of Bihar and Others Vs Nand Kishore Prasad and Others
Patna High Court · (2012) 4 PLJR 625
Bihar Agricultural Produce Market (Repeal) Act, 2006 — Section 6Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25FFF(1)
High Courts07 Aug 2012Dismissed
Sanjay Kumar and Others Vs Shila Devi and Others
Patna High Court · (2012) 08 PAT CK 0048
High Courts07 Aug 2012Dismissed
Md. Hanif Ahmad Vs Bibi Fatma
Patna High Court · (2013) 2 PLJR 533
Administration of Evacuee Property Act, 1950 — Section 46, 46(a), 7
High Courts06 Aug 2012Allowed
Chinta Devi and Others Vs The New India Assurance Co. Ltd.
Patna High Court · (2012) 4 PLJR 984
Motor Vehicles Act, 1988 — Section 140, 173
High Courts06 Aug 2012Allowed
M/s Prem Talkies Vs The State of Bihar and Others
Patna High Court · (2013) 137 FLR 314 : (2013) 1 LLN 266 : (2013) LLR 384 : (2012) 4 PLJR 607
Industrial Disputes Act, 1947 — Section 17B, 25H
High Courts06 Aug 2012Allowed
The Chairman, Bihar Public Service Commission Vs The State Information Commission and Others
Patna High Court · (2013) 2 PLJR 219
Constitution of India, 1950 — Article 320Right to Information Act, 2005 — Section 19, 19(8), 19(8)(a), 2(h), 2(h)(a)
High Courts06 Aug 2012Dismissed
M/s Czar Construction Private Limited Vs The State of Bihar and Others
Patna High Court · AIR 2013 Patna 35 : (2012) 4 PLJR 325
Constitution of India, 1950 — Article 226
High Courts06 Aug 2012
Kedar Nath Singh Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 226
High Courts06 Aug 2012Allowed
Diwakar Chandra Dubey Vs The State of Bihar and Others
Patna High Court · (2013) 3 EFLT 138 : (2012) 4 PLJR 838
Constitution of India, 1950 — Article 14
High Courts03 Aug 2012Allowed
Umesh Chandra Chaudhary Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 557
High Courts03 Aug 2012
Lakshmi Narayan Paswan Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 867
High Courts03 Aug 2012Dismissed
Ram Brat Singh and Others Vs Mithilesh Kumar Mishra
Patna High Court · (2013) 1 PLJR 773
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18Specific Relief Act, 1963 — Section 16(c), 19(b), 20