High Courts23 Aug 2012
Bharat Bhawan and Another Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 924
Societies Registration Act, 1860 — Section 28
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 22 of 71
High Courts23 Aug 2012Allowed
Awadhesh Yadav Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 967
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 319
High Courts23 Aug 2012
Sabiban and Others Vs Mahidani and Others
Patna High Court · (2013) 3 PLJR 768
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100Land Acquisition Act, 1894 — Section 18
High Courts23 Aug 2012
Santosh Kumar Sinha Vs The State of Bihar and Another
Patna High Court · (2013) 1 PLJR 378
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts23 Aug 2012Dismissed
Binod Kumar Yadav Vs Management of Bank of Baroda and Others
Patna High Court · (2013) LabIC 443
Industrial Disputes Act, 1947 — Section 12(3)Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts23 Aug 2012Allowed
M/s. Rasto Pharmaceuticals Vs The State of Bihar and Another
Patna High Court · (2012) 4 PLJR 848
High Courts23 Aug 2012Allowed
Mahesh Kumar Sinha Vs Board of Directors and Appellate Authority Nalanda Gramin Bank and Others
Patna High Court · (2013) LabIC 1022
High Courts23 Aug 2012
Suraj Yadav Vs State of Bihar
Patna High Court · (2013) 3 PLJR 364
Penal Code, 1860 (IPC) — Section 304
High Courts22 Aug 2012Dismissed
Md. Rizwan Ansari Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 310
Constitution of India, 1950 — Article 226
High Courts22 Aug 2012Allowed
Janardan Prasad Singh and Others Vs The Bihar Public Service Commission and Others Amar Nath Singh Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 361
High Courts22 Aug 2012Dismissed
Devendra Sahani @ Devendra Mallah @ Ratnakarjee Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 1041
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 21, 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 154, 167, 167(2), 173, 209
High Courts22 Aug 2012Allowed
Bimalendu Shekhar Jha Vs The State of Bihar and Another
Patna High Court · (2012) 4 PLJR 926
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 182, 211, 34, 427, 447
High Courts22 Aug 2012Allowed
The Bihar Staff Selection Commission and Others Vs Manish Kumar and Others
Patna High Court · (2012) 4 PLJR 305
Constitution of India, 1950 — Article 14, 16, 16(1), 226
High Courts22 Aug 2012Dismissed
Kameshwar Rai Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 714
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 200, 202Penal Code, 1860 (IPC) — Section 429, 447, 467, 468
High Courts17 Aug 2012Dismissed
M/s Shyama Power (India) Ltd. Vs The Bihar State Electricity Board and Others
Patna High Court · AIR 2013 Patna 31 : (2012) 4 PLJR 609
High Courts17 Aug 2012Allowed
Surendra Tiwari Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 251
Constitution of India, 1950 — Article 226, 311, 311(2)
High Courts17 Aug 2012Dismissed
District Magistrate-cum-District Election Officer and Another Vs Satyendra Kumar and Others
Patna High Court · (2013) 3 PLJR 551
High Courts17 Aug 2012
State of Bihar Vs Ajay Kumar Pandey, Triloki Tiwary, Anjan Tiwary and Hari Shankar Mishra @ Bare Mishra Madan Mohan Singh Vs State of Bihar and Others
Patna High Court · (2012) 4 PLJR 632
Penal Code, 1860 (IPC) — Section 323, 324, 325
High Courts17 Aug 2012
Ram Pd. Tamoli Vs Hari Pd. Khetan and Others
Patna High Court · (2013) 1 PLJR 503
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 21 Rule 90, 11Evidence Act, 1872 — Section 47, 50, 60
High Courts17 Aug 2012
Umesh Rai Vs The State of Bihar and Kameshwar Rai
Patna High Court · (2012) 4 PLJR 316
Penal Code, 1860 (IPC) — Section 302