High Courts28 Aug 2012Allowed
Vikash Kumar Thakur Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 572
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 21 of 71
High Courts28 Aug 2012Allowed
The Muzaffarpur Properties Private Ltd. Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 329
High Courts28 Aug 2012
Mahadeo Rai and Others Vs Bhagwan Roy and Another
Patna High Court · (2012) 08 PAT CK 0104
High Courts28 Aug 2012Allowed
Birendra Singh Kushwaha Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 927
Arms Act, 1959 — Section 14Income Tax Act, 1922 — Section 16(3)(a)(i), 34
High Courts28 Aug 2012Allowed
Bihar State Co-operative Land Development Bank Limited and Another Vs Union of India and Others
Patna High Court · (2013) 2 PLJR 939
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34
High Courts28 Aug 2012Dismissed
Md. Guljar Vs State of Bihar
Patna High Court · (2013) CriLJ 352
Penal Code, 1860 (IPC) — Section 396
High Courts28 Aug 2012Dismissed
Faiz Murtaza Ali Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 705
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A
High Courts28 Aug 2012Dismissed
Aftab Ahmad Vs Administrator, Bihar State Road Transport Corporation Office and Others
Patna High Court · (2013) LabIC 975
High Courts28 Aug 2012
Dinesh Kumar Pathak Vs The State of Bihar and Others
Patna High Court · (2012) 08 PAT CK 0001
High Courts27 Aug 2012Disposed Off
Ishwardhari Prasad Rai Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 268
High Courts27 Aug 2012Allowed
M/s. Purnea Cold Storage Vs State Bank of India
Patna High Court · AIR 2013 Patna 1 : (2013) 2 BC 501 : (2013) 2 PLJR 64
Constitution of India, 1950 — Article 141, 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 19, 19(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(10), 13(2), 17, 35
High Courts27 Aug 2012
The Union of India Vs The State of Bihar, The Joint Commissioner, Department of Commercial Taxes, Patna Special Circle, Government of Bihar, Patna and The Assistant Commissioner, Department of Commercial Taxes, Patna Special Circle, Government of Bihar, Patna
Patna High Court · (2012) 4 PLJR 616 : (2013) 59 VST 502
Bihar Value Added Tax Act, 2005 — Section 14, 2(1)(b), 2(i), 2(i), 28Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 304
High Courts27 Aug 2012Allowed
Rabindra Prasad Singh Vs The State Information Commission and Others
Patna High Court · (2013) 2 PLJR 204
Right to Information Act, 2005 — Section 10, 11, 19(8), 2, 2(f)
High Courts27 Aug 2012Dismissed
The State of Bihar Vs Md. Rahman and Others
Patna High Court · (2012) 08 PAT CK 0032
High Courts27 Aug 2012
Shital Prasad and Another Vs The Collector of District (DM) Madhubani and Others
Patna High Court · (2013) 1 PLJR 217
Arbitration and Conciliation Act, 1996 — Section 36National Highways Act, 1956 — Section 3G(5)
High Courts27 Aug 2012
Amrendra Dhwaj Singh and Another Vs Prem Kumar Singh and Others
Patna High Court · (2013) 1 PLJR 853
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7, 151, 94Succession Act, 1925 — Section 247, 266, 268, 269, 94
High Courts24 Aug 2012Allowed
Bilash Sah Vs State of Bihar and Others
Patna High Court · (2013) 136 FLR 650 : (2013) 2 PLJR 921
Bihar Police Manual, 1978 — Rule 824
High Courts24 Aug 2012Dismissed
Sahjdeo Das Vs Devi Das @ Deonandam Das
Patna High Court · (2013) 2 PLJR 522
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts24 Aug 2012Allowed
Satish Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 968
Constitution of India, 1950 — Article 226
High Courts23 Aug 2012Disposed Off
The Chairperson National Council For Teachers Education Vs Teachers Training College
Patna High Court · (2013) 1 BBCJ 200