High Courts04 Sept 2012
H.S. ''Himkar'' (Hargovind Singh ''Himkar'') Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 634
Constitution of India, 1950 — Article 14, 21Penal Code, 1860 (IPC) — Section 34, 353, 420, 447, 467
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 20 of 71
High Courts04 Sept 2012Allowed
Rajiv Kumar Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 767
Constitution of India, 1950 — Article 226
High Courts04 Sept 2012Allowed
Sheela Devi Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 723
High Courts04 Sept 2012Dismissed
Sheikh Ahmad and Others Vs State of Bihar
Patna High Court · (2013) CriLJ 267
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 323, 324
High Courts04 Sept 2012Dismissed
Jai Nandan Yadav and Others Vs Sahaja Yadav and Others
Patna High Court · (2012) 09 PAT CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 50, 63Limitation Act, 1963 — Section 27
High Courts03 Sept 2012
Arun Gupta @ Arun Kr. Gupta and Another Vs The State of Bihar and Others
Patna High Court · (2012) 09 PAT CK 0096
High Courts03 Sept 2012Dismissed
The State of Bihar Vs Abdul Salam
Patna High Court · (2012) 09 PAT CK 0032
High Courts03 Sept 2012Allowed
Bagedan Bind and Others Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 279
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 172(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts31 Aug 2012
Saifullah Khan Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 843
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 307
High Courts31 Aug 2012Allowed
Abdul Maroof and Others Vs Ram Sunder Sah and Another
Patna High Court · (2013) 3 PLJR 540
High Courts31 Aug 2012
Shiva Devi and Others Vs Dwarika Prasad Poddar and Others
Patna High Court · (2013) 3 PLJR 526
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 31
High Courts31 Aug 2012Allowed
Manisha Sahay Vs Sanjay Kumar Sinha
Patna High Court · (2012) 4 PLJR 602
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1A), 13A
High Courts31 Aug 2012Dismissed
Suresh Prasad Gupta and Others Vs Shyam Sundar Tibrewal and Others
Patna High Court · (2013) 2 PLJR 198
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts31 Aug 2012Allowed
Indian Immunologicals Limited Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 194
High Courts31 Aug 2012Allowed
Marwari College and Another Vs Md. Salahuddin
Patna High Court · (2013) 1 PLJR 284
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 11 Rule 4Constitution of India, 1950 — Article 227
High Courts30 Aug 2012
Sabita Devi Vs The State of Bihar, Arvind Tripathi and Ved Prakash Ojha
Patna High Court · (2013) 2 PLJR 813
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 203, 397(3), 482Penal Code, 1860 (IPC) — Section 182, 211, 34, 341, 376
High Courts30 Aug 2012
Most. Chandramani Devi and Others Vs Rajmani Devi and Others
Patna High Court · (2013) 1 PLJR 367
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 19(1)(f), 300A
High Courts30 Aug 2012Dismissed
Bihar State Mineral Development Corporation Vs Monnet Ispat and Energy Limited and Others
Patna High Court · (2013) 2 PLJR 414
High Courts30 Aug 2012Dismissed
The Managing Committee, Hazrat Shah Syed Peer Murad Rahmatullah Allaih Vs The State of Bihar and Others
Patna High Court · AIR 2013 Patna 5 : (2012) 4 PLJR 545
Waqf Act, 1995 — Section 3(i), 46, 61, 64, 65
High Courts29 Aug 2012
Harendra Rai Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 202
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 149, 279, 302, 304A, 307