COURT ARCHIVE

Patna High Court judgments, 2012

1,402 judgments · page 18 of 71

High Courts12 Sept 2012Allowed

Venniyaperumal Rajendran Muthu and Another Vs The State of Bihar and Another

Patna High Court · (2013) 2 PLJR 248

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 34, 406, 409, 420, 504

High Courts12 Sept 2012

Kishore Kumar Yadav Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 216

High Courts12 Sept 2012

Kashi Kumar Vs The State of Bihar and Another

Patna High Court · (2013) 2 PLJR 207

Criminal Procedure Code, 1973 (CrPC) — Section 119, 201, 202, 217, 381

High Courts12 Sept 2012Dismissed

Pratap Mistry Vs Sita Ram Mistry and Another

Patna High Court · (2012) 4 PLJR 971

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AConstitution of India, 1950 — Article 227

High Courts12 Sept 2012

Raghunath Lohra Vs The State of Bihar and Others

Patna High Court · (2012) 09 PAT CK 0017

High Courts12 Sept 2012Dismissed

Nilam Devi and Another Vs Vidya Sagar Chaudhary and Others

Patna High Court · (2013) 1 PLJR 308

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 11 Rule 7, Order 17 Rule 2, Order 41 Rule 33, Order 41 Rule 4

High Courts12 Sept 2012Dismissed

Akhilesh Kumar Singh Vs The State of Bihar

Patna High Court · (2012) 4 PLJR 1001

Bihar Municipal Act, 2007 — Section 2(21), 22, 38, 419, 63Criminal Procedure Code, 1973 (CrPC) — Section 197, 257, 482Penal Code, 1860 (IPC) — Section 109, 161, 420

High Courts11 Sept 2012Allowed

M/s. Indo Hokke Hotels Ltd. Vs The Bihar State Electricity Board and Others

Patna High Court · (2013) 2 PLJR 213

High Courts11 Sept 2012Allowed

Shailesh Chandra Kumar Vs The State of Biha

Patna High Court · (2013) 1 PLJR 560

Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 120B, 161, 323, 34, 353Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)

High Courts11 Sept 2012

Surendra Rai and Another Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 80

High Courts11 Sept 2012Allowed

Radha Mohan Paul @ Radha Mohan Paul and Others Vs State of Bihar and Another

Patna High Court · (2013) 2 PLJR 287

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465

High Courts10 Sept 2012Allowed

Ram Agaya Singh Vs State of Bihar

Patna High Court · (2013) 2 Crimes 495

Explosive Substances Act, 1908 — Section 3, 4

High Courts10 Sept 2012Dismissed

Arun Kumar Jha Vs The State of Bihar and Another

Patna High Court · (2013) 2 PLJR 313

Penal Code, 1860 (IPC) — Section 302, 34

High Courts10 Sept 2012Allowed

Dr. Ashok Kumar Jha Vs Lalit Narayan Mithila University, Darbhanga and Others

Patna High Court · (2013) 1 PLJR 581

Constitution of India, 1950 — Article 19, 19(1)(a), 19(1)(b)

High Courts10 Sept 2012

Sunita Devi Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 829

High Courts10 Sept 2012Dismissed

Baidyanath Prasad Sinha Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 873

Constitution of India, 1950 — Article 14, 21, 47

High Courts07 Sept 2012

State Bank of India Vs Bihar industrial Area Development Authority and Others

Patna High Court · (2013) 2 BC 457 : (2012) 4 PLJR 1035

Bihar Industrial Area Development Authority Act, 1974 — Section 6(2)

High Courts07 Sept 2012

Jainath Pandey Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 300

Bihar Co-operative Societies Act, 1935 — Section 6

High Courts07 Sept 2012Allowed

Rajeev Kumar Vs The Bihar State Housing Board

Patna High Court · (2013) 1 PLJR 864

Constitution of India, 1950 — Article 226

High Courts07 Sept 2012Dismissed

Anil Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 894