High Courts24 Sept 2012Disposed Off
Rajesh Kumar Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 71
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 16 of 71
High Courts24 Sept 2012Dismissed
Kapil Thakur and Others Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 458
Criminal Procedure Code, 1973 (CrPC) — Section 161, 172(2)Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts24 Sept 2012
Harihar Singh Vs The Managing Director, Bihar State Co-operative Land Development Bank Ltd. and Others
Patna High Court · (2013) LabIC 601 : (2013) 2 LLJ 114 : (2012) 4 PLJR 959
Penal Code, 1860 (IPC) — Section 201, 406, 420
High Courts24 Sept 2012Dismissed
The Management of Ashok Paper Mills Ltd. Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 714
Industrial Disputes Act, 1947 — Section 10(1)
High Courts24 Sept 2012Dismissed
Manju Devi Vs The Union of India and others
Patna High Court · (2013) 2 PLJR 475
Railway Claims Tribunal Act, 1987 — Section 23
High Courts24 Sept 2012
Kapileshwar Mishra Substituted by: Indeshwar Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2012) 09 PAT CK 0041
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts21 Sept 2012
Mahadeo Mahto Vs The Union of India and Others
Patna High Court · (2013) 2 PLJR 808
High Courts21 Sept 2012Dismissed
Pramod Kumar Vs The Indian Oil Corporation Ltd. and Others
Patna High Court · (2013) 1 PLJR 883
High Courts21 Sept 2012Allowed
Sugandhi Devi and Another Vs Banarashi Prasad and Others
Patna High Court · (2013) 3 PLJR 3
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts21 Sept 2012
Shailendra Kumar and Others Vs The Union of India and Others
Patna High Court · (2013) 1 PLJR 546
High Courts21 Sept 2012Dismissed
Bibi Umaintun Nisa Vs Bibi Nasiba Khatoon and Another
Patna High Court · (2012) 09 PAT CK 0004
High Courts20 Sept 2012Disposed Off
Jawed Alam Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 339
High Courts20 Sept 2012
Jatindra Nath Banerjee Vs The State of Bihar Another
Patna High Court · (2013) 3 PLJR 384
Criminal Procedure Code, 1973 (CrPC) — Section 245, 397(3), 406, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts20 Sept 2012
Ashfaq Ahmad Khan and Others Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 493
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 34, 420, 464, 467, 468
High Courts20 Sept 2012Allowed
The Managing Director, Bihar State Tourism Development Corporation Limited and Another Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 245
Bihar Shops and Establishments Act, 1953 — Section 18A, 2(6), 26, 26(1), 26(2)Motor Transport Workers Act, 1961 — Section 2
High Courts20 Sept 2012
Bishop of Patna Diocese and Another Vs Secretary, Ministry of Defence and Others
Patna High Court · (2013) 1 PLJR 885
High Courts19 Sept 2012Dismissed
Juli Gupta Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 70
High Courts19 Sept 2012Allowed
The State of Bihar and Others Vs Kusheswar Nath Pandey and Another
Patna High Court · (2013) 1 PLJR 939
Constitution of India, 1950 — Article 226
High Courts19 Sept 2012Dismissed
Bhirgun Mian, Abid Mian and Sahjad Mian Vs The State of Bihar
Patna High Court · (2012) 09 PAT CK 0065
Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 324
High Courts19 Sept 2012Dismissed
The State of Bihar Vs Laxman Yadav and Others
Patna High Court · (2013) CriLJ 320
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323